Delhi High Court - Orders
Marico Limited vs Narico Agrovet Private Limited & Anr on 16 December, 2022
Author: C.Hari Shankar
Bench: C. Hari Shankar
$~21(Original Side)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 717/2021 & I.A. 17572/2021, I.A. 11822/2022,
I.A. 20070/2022
MARICO LIMITED ..... Plaintiff
Through: Ms. Anuradha Salhotra, Mr.
Sumit Wadhwa and Ms. Sharika Vijh, Advs.
versus
NARICO AGROVET PRIVATE LIMITED & ANR.
..... Defendants
Through: Mr. Abhishek Yadav, Adv. with
Mr. Samir Yadav, Director of Defendant 1
Mr. Rohan Ahuja, Adv. for Defendant 2
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
ORDER
% 16.12.2022
1. Defendant 1 has filed an affidavit which is not on record.
2. In order for the affidavit to be placed on record, re-notify on 19th December 2022.
3. Mr. Samir Yadav would remain physically present before the Court on the next date of hearing as well.
C.HARI SHANKAR, J DECEMBER 16, 2022 dsn Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:19.12.2022 17:05:13