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Delhi High Court - Orders

Marico Limited vs Narico Agrovet Private Limited & Anr on 16 December, 2022

Author: C.Hari Shankar

Bench: C. Hari Shankar

                   $~21(Original Side)
                   *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                   +      CS(COMM) 717/2021 & I.A. 17572/2021, I.A. 11822/2022,
                          I.A. 20070/2022

                          MARICO LIMITED                            ..... Plaintiff
                                       Through: Ms. Anuradha Salhotra, Mr.
                                       Sumit Wadhwa and Ms. Sharika Vijh, Advs.

                                             versus

                          NARICO AGROVET PRIVATE LIMITED & ANR.
                                                                   ..... Defendants
                                      Through: Mr. Abhishek Yadav, Adv. with
                                      Mr. Samir Yadav, Director of Defendant 1
                                      Mr. Rohan Ahuja, Adv. for Defendant 2
                          CORAM:
                          HON'BLE MR. JUSTICE C. HARI SHANKAR
                                       ORDER

% 16.12.2022

1. Defendant 1 has filed an affidavit which is not on record.

2. In order for the affidavit to be placed on record, re-notify on 19th December 2022.

3. Mr. Samir Yadav would remain physically present before the Court on the next date of hearing as well.

C.HARI SHANKAR, J DECEMBER 16, 2022 dsn Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:19.12.2022 17:05:13