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State of Bihar - Section

Section 38 in Bihar Boilers Attendants' Rules, 1948

38. Service as engine-fitter.

- Service as engine-fitter means journeyman's service in making or repairing steam engines or accessories. Such service may include service as a turner, if employed on the same kind of work, but not more than one-half of the qualifying period shall be allowed for time spent as a turner in making up the total journeyman's service.