Supreme Court - Daily Orders
Central Bureau Of Investigation vs Maya Ram Etc on 16 February, 2015
Bench: Madan B. Lokur, Uday Umesh Lalit
ITEM NO.34 COURT NO.10 SECTION IIB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.)...... CRLMP No(s).
2389-2390/2015
(Arising out of impugned final judgment and order dated 25/04/2014
in CRLA No. 104/2011,25/04/2014 in CRLA No. 105/2011 passed by the
High Court Of Himachal Pradesh At Shimla)
CENTRAL BUREAU OF INVESTIGATION Petitioner(s)
VERSUS
MAYA RAM ETC Respondent(s)
(with appln. (s) for c/delay in filing SLP)
Date : 16/02/2015 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Ms. Binu Tamta,Adv.
Mr. T.N.Razdan,Adv.
Mr. B. V. Balaram Das,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The Special Leave Petitions are dismissed.
(SUMAN WADHWA) (JASWINDER KAUR) AR-cum-PS COURT MASTER Signature Not Verified Digitally signed by Suman Wadhwa Date: 2015.02.16 17:07:23 IST Reason: