Section 6(2) in The Rajasthan Colonisation (Allotment and Sale of Government Land in the Indira Gandhi Canal Colony Area) Rules, 1975
(2)Subject to the provisions of sub-rule (1), the Allotting Authority may reserve Government land for all or any of the following purposes:-(i)Allotment to Panchayats and Panchayat Samitis;(ii)Village abadis, joharas, tanks or any other public purposes; and(iii)Soil Conservation Schemes.
