Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act] State of Andhra Pradesh - Subsection Section 19(1)(e) in Andhra Pradesh Oil Palm (Regulation of Production and Processing) Rules, 2008 (e)the gross weight of the Oil Palm Fresh Fruit Bunches including the weight of the vehicles in which Oil Palm Fresh Fruit Bunches are bought;