Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of Maharashtra - Subsection

Section 54(1) in The Maharashtra Specified Co-operative Societies Elections to Committees Rules, 1971

(1)The Returning Officer may have the ballot boxes used [at] [Inserted by G. N. of 25.2.1972.] more than one polling station opened and their contents counted simultaneously.