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State of Rajasthan - Section

Section 2 in RIICO Industrial Areas (Prevention of Unauthorized Development and Encroachment) Regulations, 2003

2. Definitions.

- Words and expressions defined in the RIICO Industrial Areas (Prevention of Unauthorized Development and Encroachment) Act, 1999 or rules made thereunder and used in these regulations, shall have the same meaning as assigned to them in the said Act or the rules made thereunder.