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[Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act]

Union of India - Subsection

Section 55(2)(a) in The National Housing Bank Act, 1987

(a)the fees and allowances that may be paid to the directors for attending the meetings of the Board or its committees under sub-section (5) of section 7;
(aa)[ the manner in which Directors shall be elected under clause (c-a) of sub-section (1) of section 6;] [ Inserted by Act 15 of 2000, Section 28 (w.e.f. 12.6.2000).]