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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Goa - Subsection

Section 32(a) in The Goa Excise Duty Act, 1964

(a)mixes or permits to be mixed with the liquor sold or manufactured by him any noxious drug or any foreign ingredient likely to add to its actual or apparent intoxicating quality or strength [or to affect its purity] [Added by Amendment Act 11 of 1973.];