Supreme Court - Daily Orders
M. Rahamathunisha vs The Commissioner, Greater Chennai ... on 16 September, 2022
Bench: Sanjay Kishan Kaul, Abhay S. Oka
ITEM NO.6 COURT NO.3 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 15637/2022
(Arising out of impugned final judgment and order dated 29-07-2022
in WP No. 407/2022 passed by the High Court Of Judicature At
Madras)
M. RAHAMATHUNISHA & ORS. Petitioner(s)
VERSUS
THE COMMISSIONER, GREATER CHENNAI CORPORATION & ORS.Respondent(s)
( IA No.130084/2022-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT )
Date : 16-09-2022 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE ABHAY S. OKA
For Petitioner(s) Mr. Sanjay Hegde, Sr. Adv.
Mr Rahul Jain, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
After some arguments learned senior counsel for the petitioner seeks to withdraw the petition as he states that the petitioner would like to approach the High Court for some extra time to vacate keeping in mind the academic session.
The special leave petition is dismissed as withdrawn in terms aforesaid.
Signature Not VerifiedDigitally signed by BALA PARVATHI Date: 2022.09.16
Pending application stands disposed of. 16:46:36 IST Reason:
[CHARANJEET KAUR] [POONAM VAID]
ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)