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Supreme Court - Daily Orders

M. Rahamathunisha vs The Commissioner, Greater Chennai ... on 16 September, 2022

Bench: Sanjay Kishan Kaul, Abhay S. Oka

     ITEM NO.6                                COURT NO.3                      SECTION XII

                                    S U P R E M E C O U R T O F            I N D I A
                                            RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                          No(s).    15637/2022

     (Arising out of impugned final judgment and order dated 29-07-2022
     in WP No. 407/2022 passed by the High Court Of Judicature At
     Madras)

     M. RAHAMATHUNISHA & ORS.                                                     Petitioner(s)

                                                          VERSUS

     THE COMMISSIONER, GREATER CHENNAI CORPORATION & ORS.Respondent(s)

     ( IA No.130084/2022-EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT )

     Date : 16-09-2022 This petition was called on for hearing today.

     CORAM :
                            HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
                            HON'BLE MR. JUSTICE ABHAY S. OKA

     For Petitioner(s)                  Mr. Sanjay Hegde, Sr. Adv.
                                        Mr Rahul Jain, AOR

     For Respondent(s)

                         UPON hearing the counsel the Court made the following
                                                O R D E R

After some arguments learned senior counsel for the petitioner seeks to withdraw the petition as he states that the petitioner would like to approach the High Court for some extra time to vacate keeping in mind the academic session.

The special leave petition is dismissed as withdrawn in terms aforesaid.

Signature Not Verified

Digitally signed by BALA PARVATHI Date: 2022.09.16

Pending application stands disposed of. 16:46:36 IST Reason:

                         [CHARANJEET KAUR]                               [POONAM VAID]
                         ASTT. REGISTRAR-cum-PS                     COURT MASTER (NSH)