Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 1] [Entire Act] State of Gujarat - Subsection Section 1(2) in Gujarat Prohibition Act, 1949 (2)[ It extends to the whole of the [State of Gujarat] [This sub-section was substituted for the original, by Bombay 12 of 1959, Section 5 (a).].
