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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttarakhand - Subsection

Section 4(1) in Himgiri Zee University Act, 2003

(1)Where the State Government, after such inquiry as it may deem necessary, is satisfied that Taleem Research Foundation, Ahmedabed has fulfilled the conditions specified in sub-section (2), of section 3, it may direct the Taleem Research foundation, Ahmedabad to establish an Endowment Fund.