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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

NCT Delhi - Subsection

Section 25(1)(ii) in The Delhi Technological University Act, 2009

(ii)to make recommendations to the Board of Management with regard to the creation, abolition or classification of teaching posts in the University and the emoluments payable and the duties attached thereto;