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State of Andhra Pradesh - Section

Section 187 in Andhra Pradesh Civil Rules of Practice and Circular Orders, 1980

187. Form of orders:

- An order for an injunction in a partnership suit, an order on appeal varying the interim decree, and an order on appeal from the final decree reversing the same and appointing a Receiver, may be as in Form Nos. 48, 49 and 50 respectively.