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[Cites 0, Cited by 19] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(t) in The Copyright Act, 1957

(t)"plate" includes any stereotype or other plate, stone, block, mould, matrix, transfer, negative , duplicating equipment or other device used or intended to be used for printing or reproducing copies of any work, and any matrix or other appliance by which sound recording for the acoustic presentation of the work are or are intended to be made;