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Union of India - Section

Section 23 in Reserve And Auxiliary Air Forces Act Rules, 1953

23. Application for Enrolment.-

A person desirous of being enrolled in the Auxiliary Air Force shall apply to the Officer Commanding. Squadron or Unit in which he desires to serve, or to an Officer who is a Recruiting Officer for the purpose of enrolment of persons under the Air Force Act, 1950 or to such other officer as may be appointed by the Central government in this behalf.