Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 84(3)] [Section 84] [Entire Act]

Union of India - Subsection

Section 84(3)(f) in The Marine Insurance Act, 1963

(f)subject to the foregoing provisions, where the assured has over-insured by double insurance, a proportionate part of the several premiums is returnable: