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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 14(1)(e) in The Jammu and Kashmir Aerial Ropeways Act, 2002

(e)erect and construct such machinery, offices, stations, warehouses and other buildings, works and conveniences as may be necessary ; and