Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 635] [Entire Act] State of West Bengal - Subsection Section 635(1) in The Calcutta Municipal Corporation Act, 1980 (1)With effect from the date of coming into force of this Act, the Calcutta Municipal Act, 1951 shall stand repealed.