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[Cites 0, Cited by 0] [Section 80LA(2)] [Section 80LA] [Entire Act]

Union of India - Subsection

Section 80LA(2)(b) in The Income Tax Act, 1961

(b)from the business referred to in sub-section (1) of section 6 of the Banking Regulation Act, 1949 (10 of 1949) with an undertaking located in a Special Economic Zone or any other undertaking which develops, develops and operates or develops, operates and maintains a Special Economic Zone; or