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[Cites 0, Cited by 19] [Entire Act]

Union of India - Section

Section 6 in The Petroleum And Natural Gas Regulatory Board Act, 2006

6. Powers of Chairperson .-The Chairperson shall have the powers of general superintendence and directions in the conduct of the affairs of the Board and shall, in addition to presiding over the meetings of the Board, exercise and discharge such other powers and functions of the Board, as may be assigned to him by the Board.