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State of Assam - Section

Section 435 in The Assam Excise Rules, 2016

435. Excise Commissioner's power to grant leave to Superintendents.

- The Commissioner of Excise is empowered to sanction leave for a period not exceeding one month to a Superintendent of Excise; provided he is able to make arrangements for carrying on the absentee's work during the period of leave without asking for extra officer.