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Rajasthan High Court - Jaipur

Firm Surajmal Murlidhar vs Satyanarayan Oil And Floor Mill on 10 May, 2019

                                  1
             S.B. Criminal Revision Petition No. 796/2018
             S.B. Criminal Revision Petition No. 795/2018
             S.B. Criminal Revision Petition No. 821/2018
              S.B. Criminal Misc. Petition No. 3430/2018


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 (1) S.B. Criminal Revision Petition No. 796/2018

Firm Surajmal Murlidhar Shop No. 37 New Anaj Mandi,
Chomu, District Jaipur through Proprietor Sanwarmal
Agarwal S/o Murlidhar Agarwal by caste Mahajan, R/o
Purohiton ka Mohalla Town Chomu, District Jaipur.
(At Present confined in Central Jail Jaipur)
                                      ....... Accused-Petitioner

                           -VERSUS-

Satyanarayan Oil And Floor Mill, Shop No.40, New Anaj
Mandi, Town Chomu, Tehsil Chomu, District Jaipur. through
Proprietor Ramgopal Agarwal S/o Bhuramal Bajaj R/o
House No. 10, Ward No. 24, Thawariyon ka Mohalla, Town
Chomu, Tehsil Chomu, District Jaipur.
                                                     .... Respondent

(2) S.B. Criminal Revision Petition No. 795/2018 1- Firm Surajmal Murlidhar through Authorized Signatory Sanwarmal Agarwal S/o Murlidhar Agarwal by caste Mahajan, Shop No. 37 New Anaj Mandi, Chomu, District Jaipur Presently R/o opposite Vivekanand Park, Purohiton ka Mohalla Town Chomu, District Jaipur.

2- Sanwarmal Agarwal S/o Murlidhar Agarwal by caste Mahajan, Shop No. 37 New Anaj Mandi, Chomu, District Jaipur Presently R/o opposite Vivekanand Park, Purohiton ka Mohalla Town Chomu, District Jaipur.

(At Present confined in Central Jail Jaipur) ....... Accused-Petitioner

-VERSUS-

(Downloaded on 29/06/2019 at 12:30:51 AM) 2

S.B. Criminal Revision Petition No. 796/2018 S.B. Criminal Revision Petition No. 795/2018 S.B. Criminal Revision Petition No. 821/2018 S.B. Criminal Misc. Petition No. 3430/2018 1- Firm Mohanlal Nathulal, Through Proprietor Ashok Kumar Kathod S/o Nathulal Khatod, B/c Mahajan, Presently Businessman shop no. 30, New Anaj Mandi, Chomu, District Jaipur.

                              .... Respondent-Complainant
2-    State of Rajasthan
                                                     .. Respondent


(3) S.B. Criminal Revision Petition No. 821/2018 1- Firm Surajmal Murlidhar through Authorized Signatory Sanwarmal Agarwal S/o Murlidhar Agarwal by caste Mahajan, Shop No. 37 New Anaj Mandi, Chomu, District Jaipur Presently R/o opposite Vivekanand Park, Purohiton ka Mohalla Town Chomu, District Jaipur.

2- Sanwarmal Agarwal S/o Murlidhar Agarwal by caste Mahajan, Shop No. 37 New Anaj Mandi, Chomu, District Jaipur Presently R/o opposite Vivekanand Park, Purohiton ka Mohalla Town Chomu, District Jaipur.

(At Present confined in Central Jail Jaipur) ....... Accused-Petitioner

-VERSUS-

1- Firm Sohanlal Girdhari Lal through Proprietor Sohanlal S/o Late Jagdish Narayan by caste Mahajan Presently Businessman shop no. 25, Nayi Anaj Mandi, Chomu, District Jaipur.

                              .... Respondent-Complainant
2-    State of Rajasthan
                                                     .. Respondent




         (Downloaded on 29/06/2019 at 12:30:51 AM)
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S.B. Criminal Revision Petition No. 796/2018 S.B. Criminal Revision Petition No. 795/2018 S.B. Criminal Revision Petition No. 821/2018 S.B. Criminal Misc. Petition No. 3430/2018 (4) S.B. Criminal Misc. Petition No. 3430/2018 1- Firm Surajmal Murlidhar through Authorized Signatory Sanwarmal Agarwal S/o Murlidhar Agarwal by caste Mahajan, Shop No. 37 New Anaj Mandi, Chomu, District Jaipur Presently R/o opposite Vivekanand Park, Purohiton ka Mohalla Town Chomu, District Jaipur.

2- Sanwarmal Agarwal S/o Murlidhar Agarwal by caste Mahajan, Shop No. 37 New Anaj Mandi, Chomu, District Jaipur Presently R/o opposite Vivekanand Park, Purohiton ka Mohalla Town Chomu, District Jaipur.

(At Present confined in Central Jail Jaipur) ....... Accused-Petitioner

-VERSUS-

1-     State of Rajasthan

2-    Firm Sohanlal Girdhari Lal through Proprietor

Sohanlal S/o Late Jagdish Narayan by caste Mahajan Presently Businessman shop no. 25, Nayi Anaj Mandi, Chomu, District Jaipur.

3- Satyanarayan Oil And Floor Mill, Shop No.40, New Anaj Mandi, Town Chomu, Tehsil Chomu, District Jaipur. through Proprietor Ramgopal Agarwal S/o Bhuramal Bajaj R/o House No. 10, Ward No. 24, Thawariyon ka Mohalla, Town Chomu, Tehsil Chomu, District Jaipur.

4- Firm Mohanlal Nathulal, Through Proprietor Ashok Kumar Kathod S/o Nathulal Khatod, B/c Mahajan, Presently Businessman shop no. 30, New Anaj Mandi, Chomu, District Jaipur.

.... Respondent (Downloaded on 29/06/2019 at 12:30:51 AM) 4 S.B. Criminal Revision Petition No. 796/2018 S.B. Criminal Revision Petition No. 795/2018 S.B. Criminal Revision Petition No. 821/2018 S.B. Criminal Misc. Petition No. 3430/2018 %% mifLFkr %% ekuuh; U;k;kf/kifr Jh egsUnz ekgs'ojh ;kph ds vf/koDrk Jh vferkHk fot;oxhZ;A yksd vfHk;kstd Jh vrqy 'kekZA fu.kZ; fnukad 10-05-2019 U;k;ky; }kjk % ;kph&vfHk;qDr dh vksj ls mijksDrkuqlkj rhu vyx&vyx iqujh{k.k ;kfpdk;sa dze'k% 796@2018] 795@2018] 821@2018 ,oa ,d QkStnkjh fofo/k ;kfpdk la[;k&3430@2018 izLrqr dh xbZ gSa] ftudh fo"k;oLrq fuEu izdkj gSa % ,dyihB QkStnkjh iqujh{k.k ;kfpdk la[;k&796@2018 v/khuLFk fopkj.k U;k;ky;] vij eq[; egkuxj eftLVªsV] dze&22] eq[;ky; pkSewa t;iqj egkuxj }kjk QkStnkjh bLrxklk la[;k&1785@2014 esa ikfjr fu.kZ; fnukafdr 28-01- 2016] ftlds rgr v;kph&ifjoknh dh vksj ls izLrqr ifjokn ij ;kph&vfHk;qDr dks /kkjk 138 ijdzkE; fy[kr vf/kfu;e esa nks"kh djkj nsrs gq, N% ekg ds dkjkokl ,oa 3]05]000@& :i;s dh {kfriwfrZ vf/kjksfir dj nf.Mr fd;k x;k gS] ds fo:) izLrqr nkf.Md vihy la[;k&02@2016 v/khuLFk vihyh; U;k;ky;] vij ls'ku U;k;k/kh'k] dze la[;k&20] t;iqj egkuxj eq[;ky; pkSewa }kjk fu.kZ; fnukad 25-07-2016 ls [kkfjt dh xbZ] ls O;fFkr (Downloaded on 29/06/2019 at 12:30:51 AM) 5 S.B. Criminal Revision Petition No. 796/2018 S.B. Criminal Revision Petition No. 795/2018 S.B. Criminal Revision Petition No. 821/2018 S.B. Criminal Misc. Petition No. 3430/2018 gksdj ;kph&vfHk;qDr dh vksj ls ;g iqujh{k.k ;kfpdk izLrqr dh xbZ gSA ,dyihB QkStnkjh iqujh{k.k ;kfpdk la[;k&795@2018 v/khuLFk fopkj.k U;k;ky;] vij eq[; egkuxj eftLVªsV] dze&22] eq[;ky; pkSewa t;iqj egkuxj }kjk QkStnkjh bLrxklk la[;k&3083@2014 esa ikfjr fu.kZ; fnukafdr 07-01- 2016] ftlds rgr v;kph&ifjoknh dh vksj ls izLrqr ifjokn ij ;kph&vfHk;qDr dks /kkjk 138 ijdzkE; fy[kr vf/kfu;e esa nks"kh djkj nsrs gq, ,d o"kZ ds dkjkokl ,oa 3]80]000@& :i;s dh {kfriwfrZ vf/kjksfir dj nf.Mr fd;k x;k gS] ds fo:) izLrqr nkf.Md vihy la[;k&01@2016 v/khuLFk vihyh; U;k;ky;] vij ls'ku U;k;k/kh'k] dze la[;k&20] t;iqj egkuxj eq[;ky; pkSewa }kjk fu.kZ; fnukad 25-07-2016 ls [kkfjt dh xbZ] ls O;fFkr gksdj ;kph&vfHk;qDr dh vksj ls ;g iqujh{k.k ;kfpdk izLrqr dh xbZ gSA ,dyihB QkStnkjh iqujh{k.k ;kfpdk la[;k&821@2018 v/khuLFk fopkj.k U;k;ky;] vij eq[; egkuxj eftLVªsV] dze&22] eq[;ky; pkSewa t;iqj egkuxj }kjk QkStnkjh bLrxklk la[;k&1631@2014 esa ikfjr fu.kZ; fnukafdr 27-10- 2015] ftlds rgr v;kph&ifjoknh dh vksj ls izLrqr ifjokn ij ;kph&vfHk;qDr dks /kkjk 138 ijdzkE; fy[kr vf/kfu;e esa nks"kh djkj nsrs gq, ,d o"kZ ds dkjkokl ,oa 12]69]000@& :i;s dh {kfriwfrZ vf/kjksfir dj nf.Mr fd;k x;k gS] ds fo:) izLrqr (Downloaded on 29/06/2019 at 12:30:51 AM) 6 S.B. Criminal Revision Petition No. 796/2018 S.B. Criminal Revision Petition No. 795/2018 S.B. Criminal Revision Petition No. 821/2018 S.B. Criminal Misc. Petition No. 3430/2018 nkf.Md vihy la[;k&22@2015 v/khuLFk vihyh; U;k;ky;] vij ls'ku U;k;k/kh'k] dze la[;k&20] t;iqj egkuxj eq[;ky; pkSewa }kjk fu.kZ; fnukad 23-07-2016 ls [kkfjt dh xbZ] ls O;fFkr gksdj ;kph&vfHk;qDr dh vksj ls ;g iqujh{k.k ;kfpdk izLrqr dh xbZ gSA ,dyihB QkStnkjh fofo/k ;kfpdk la[;k&3430@2018 mijksDrkuqlkj ;kph&vfHk;qDr dks rhu vyx vyx izdj.kksa esa nh xbZ ewy ltkvksa (substantive sentences) dks leorhZ (concurrent) fd;s tkus gsrq bl QkStnkjh fofo/k ;kfpdk ds tfj;s fuosnu fd;k x;k gSA cgl lquh xbZA ;ksX; vf/koDrk ;kph dk cgl ds nkSjku ek= ;gh dFku jgk fd v/khuLFk fopkj.k U;k;ky; }kjk rhuksa izdj.k esa ;kph&vfHk;qDr dh /kkjk 138 ijdzkE; fy[kr vf/kfu;e esa dh xbZ nks"kfl)h o n.Mkns'k dks xq.kkoxq.k ij pqukSrh ugha nsrs gSaA mudk dFku jgk fd rhuksa ewy izdj.k ,d ds ckn ,d ntZ gq, gSa ,oa ,d gh o"kZ ds gSa ,oa ;kph&vfHk;qDr fnukad 18-09-2017 ls fujUrj vfHkj{kk esa py jgk gSA vr% mudk fuosnu jgk fd ;kph&vfHk;qDr dks rhu vyx vyx izdj.kksa esa nh xbZ ewy ltkvksa (substantive sentences) dks leorhZ (concurrent) fd;k tk, ,oa vf/kjksfir vFkZn.M@{kfriwfrZ dh vnk;xh djus ij vFkok vne vnk;xh esa nh xbZ ltk dks Hkqxrus ds i'pkr ;kph&vfHk;qDr dks fjgk fd;k tk,A bl dze esa mudh vksj ls fuEu fu.kZ; izLrqr fd;k x;kA (Downloaded on 29/06/2019 at 12:30:51 AM) 7 S.B. Criminal Revision Petition No. 796/2018 S.B. Criminal Revision Petition No. 795/2018 S.B. Criminal Revision Petition No. 821/2018 S.B. Criminal Misc. Petition No. 3430/2018 1- S.B. Criminal Misc. (Pet.) 2883/2014 Rajender Vs. State of Raj.

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