Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 84] [Entire Act] Daman and Diu - Subsection Section 84(12) in Daman and Diu Value Added Tax Regulation, 2005 (12)The determination referred to in this section shall be binding as aforesaid unless there is a change in law or facts on the basis of which the determination has been made.
