Delhi High Court - Orders
P.V. Lingam vs State And Anr on 14 October, 2022
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~22 & 23
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.A. 1121/2018 & CRL.M.A. 35663/2018
P.V. LINGAM
..... Appellant
Through: Mr. Rajesh Kumar, Advocate.
Versus
STATE AND ANR.
..... Respondents
Through: Mr.Utkarsh, APP for State.
Mr.Eric Karan Sharma, Advocate for R-2.
+ CRL.REV.P. 844/2018 & CRL.M.A. 33153/2018
J S BEDI
..... Petitioner
Through: Mr.Eric Karan Sharma, Advocate.
Versus
STATE NCT OF DELHI & ANR.
..... Respondents
Through: Mr.Utkarsh, APP for State.
Mr. Rajesh Kumar, Advocate for R-2.
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 14.10.2022 Signature Not Verified Digitally Signed By:PRIYA Signing Date:20.10.2022 10:59:48
1. At the request of learned counsel appearing on behalf of the parties both the appeals have rendered infructuous.
2. In view thereof, the same are accordingly disposed of as rendered infructuous.
PURUSHAINDRA KUMAR KAURAV, J OCTOBER 14, 2022/MJ Signature Not Verified Digitally Signed By:PRIYA Signing Date:20.10.2022 10:59:48