Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11(4)] [Section 11] [Entire Act] Union of India - Subsection Section 11(4)(c) in The Multi-State Co-Operative Societies Act, 2002 (c)a copy of the relevant bye-laws in force with the amendment proposed to be made together with reasons justifying such amendments;