Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of Odisha - Subsection

Section 26(2)(g) in The Orissa Money-lenders' Act, 1939

(g)prescribing the particulars to be contained in a plaint in a suit by a money-lender as defined in Sub-clause (1) or Sub-clause (2) of Clause (j) of Section 2;