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Meghalaya High Court

Oriental Insurance Co. Ltd. vs . Shri. A.J. Thomas on 20 November, 2018

Author: S.R. Sen

Bench: S.R. Sen

Serial No. 13
Regular List
                          HIGH COURT OF MEGHALAYA
                              AT SHILLONG

   FA. No. 2 of 2017
                                                     Date of Order: 20.11.2018
   Oriental Insurance Co. Ltd.        Vs.         Shri. A.J. Thomas
   Coram:
                      Hon'ble Mr. Justice S.R. Sen, Judge
   Appearance:
   For the Petitioner(s)/Appellant(s) :     Mr. I. Ahmed, Adv.
   For the Respondent(s)              :     Mrs. S. Bhattacharjee, Adv. vice

Mr. R. Kar, Adv.

The matter came up for hearing. Learned counsel for the appellant submits that he is not prepared to argue the matter today and further submits that the matter is not urgent.

List this matter in the month of February, 2019 for hearing as prayed for.

Learned counsel for the respondent is present. List the matter accordingly.

(S.R. Sen) Judge Meghalaya 20.11.2018 "D. Nary, PS"