Meghalaya High Court
Oriental Insurance Co. Ltd. vs . Shri. A.J. Thomas on 20 November, 2018
Author: S.R. Sen
Bench: S.R. Sen
Serial No. 13
Regular List
HIGH COURT OF MEGHALAYA
AT SHILLONG
FA. No. 2 of 2017
Date of Order: 20.11.2018
Oriental Insurance Co. Ltd. Vs. Shri. A.J. Thomas
Coram:
Hon'ble Mr. Justice S.R. Sen, Judge
Appearance:
For the Petitioner(s)/Appellant(s) : Mr. I. Ahmed, Adv.
For the Respondent(s) : Mrs. S. Bhattacharjee, Adv. vice
Mr. R. Kar, Adv.
The matter came up for hearing. Learned counsel for the appellant submits that he is not prepared to argue the matter today and further submits that the matter is not urgent.
List this matter in the month of February, 2019 for hearing as prayed for.
Learned counsel for the respondent is present. List the matter accordingly.
(S.R. Sen) Judge Meghalaya 20.11.2018 "D. Nary, PS"