Manipur High Court
L. Jayananda Singh vs The Secretary Manipur Legislative ... on 19 December, 2022
Author: Mv Muralidaran
Bench: Mv Muralidaran
ABUJAM Digitally
by ABUJAM
signed
SURJIT SURJIT SINGH
Date: 2022.12.30
SINGH 13:19:15 +05'30' Item No. 153
IN THE HIGH COURT OF MANIPUR
AT IMPHAL
WP(C) No.695 of 2016
L. Jayananda Singh
...Petitioner/s
- Versus -
The Secretary Manipur Legislative Assembly and 3 Ors.
...Respondent/s
BEFORE
HON'BLE MR. JUSTICE MV MURALIDARAN
ORDER
19.12.2022 [1] Heard Mr. Ng. Kumar, learned counsel for the petitioner; Mr. Stevenson, learned Jr. counsel to Mr. Kh. Tarunkumar, learned counsel for the respondents and Mr. Shyam Sharma, learned GA for the State respondents.
[2] On the request made by Mr. Stevenson, learned Jr. counsel to Mr. Kh. Tarunkumar, learned counsel for the respondents, post this matter on 18.01.2023.
Ab. Surjit JUDGE