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Manipur High Court

L. Jayananda Singh vs The Secretary Manipur Legislative ... on 19 December, 2022

Author: Mv Muralidaran

Bench: Mv Muralidaran

ABUJAM Digitally
       by ABUJAM
                 signed

SURJIT SURJIT  SINGH
       Date: 2022.12.30
SINGH 13:19:15 +05'30'                                                 Item No. 153
                                       IN THE HIGH COURT OF MANIPUR
                                                 AT IMPHAL
                                             WP(C) No.695 of 2016

            L. Jayananda Singh

                                                                            ...Petitioner/s
                    - Versus -

            The Secretary Manipur Legislative Assembly and 3 Ors.
                                                                          ...Respondent/s
                                               BEFORE
                                 HON'BLE MR. JUSTICE MV MURALIDARAN
                                                ORDER

19.12.2022 [1] Heard Mr. Ng. Kumar, learned counsel for the petitioner; Mr. Stevenson, learned Jr. counsel to Mr. Kh. Tarunkumar, learned counsel for the respondents and Mr. Shyam Sharma, learned GA for the State respondents.

[2] On the request made by Mr. Stevenson, learned Jr. counsel to Mr. Kh. Tarunkumar, learned counsel for the respondents, post this matter on 18.01.2023.

                          Ab. Surjit                                         JUDGE