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[Cites 0, Cited by 0] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(3) in The Industrial Finance Corporation Act, 1948

(3)The Central Government, the Reserve Bank and the Development Bank only shall have claims to the said fund.][32-B. Benevolent reserve fund .-(1) The Corporation shall establish a special fund, to be called the benevolent reserve fund.