Jammu & Kashmir High Court
Shanti Devi vs Mansa Ram And Ors on 25 November, 2019
Author: Dhiraj Singh Thakur
Bench: Dhiraj Singh Thakur
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
OW014 No. 83/2016
IA No. 1/2016, CM No.
6012/2019 & IA no. 1/2018
Shanti Devi ....Petitioner (s)
Through:- Petitioner is present in person.
V/s
Mansa Ram and ors. ....Respondent(s)
Through:-
CORAM : HON'BLE MR. JUSTICE DHIRAJ SINGH THAKUR, JUDGE
ORDER
At request, adjourned. List on 03.03.2020.
In the meantime, proceedings before the trial court shall remain stayed.
(Dhiraj Singh Thakur) Judge JAMMU 25.11.2019 Paramjeet PARAMJEET SINGH 2019.11.29 10:46