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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Uttar Pradesh - Subsection

Section 9(2) in U.P. State Employment Guarantee Council Rules, 2019

(2)The Executive Committee constituted under sub-rule (1) shall consist of the following namely -
1 Principal Secretary, Rural Development Government of Uttar Pradesh President (Ex-officio)
2 Rojgar Guarantee Ayukt/Ayukt Rural Development Government of Uttar Pradesh Member (Ex-officio)
3 Joint Secretary/Special Secretary, RuralDevelopment (MGNREGA) Government of Uttar Pradesh Member (Ex-officio)
4 Finance Controller, Office of the CommissionerRural Development Government of Uttar Pradesh Member (Ex-officio)
5 Director, Social Audit Uttar Pradesh (Mahatma Gandhi NationalEmployment Guarantee Scheme) Social Audit Organisation Member (Ex-officio)
6 Additional Commissioner (MGNREGA) Government of Uttar Pradesh Member Secretary (Ex-officio)