Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Maharashtra - Section

Section 441B in The Mumbai Municipal Corporation Act, 1888

441B. Power to establish cattle pounds and appoint pound keepers.

(1)The Commissioner may, from time to time, appoint such places as he thinks fit to be public pounds, and may appoint suitable persons to be keepers of such pounds.
(2)Every pound keeper so appointed shall, in the performance of his duties, be subject to the direction and control of the Commissioner.