Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 9] [Entire Act]

Union of India - Section

Section 4 in The Biological Diversity Rules, 2004

4. Term of office of the Chairperson

.-(1) The Chairperson of the Authority shall hold the office for a term of three years and shall be eligible for re-appointment.
(2)Provided that no Chairperson shall hold office as such after he attains the age of sixty-five years or his term of office expires, whichever is earlier.
(3)The Chairperson may resign from his office by giving at least one month notice in writing to the Central Government.