Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 8 in The Delivery of Mail Order, 1991 8. This Order shall take effect on November 1, 1991, but it shall be open to the Postmaster General to authorise continuance of delivery through postman or Delivery Agent, as before, at any station or stations in his jurisdiction after that date also.
