Section 82(4)(B) in The Geographical Indications Of Goods (Registration And Protection) Rules, 2002

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Union of India - Subsection

Section 82(4)(B) in The Geographical Indications Of Goods (Registration And Protection) Rules, 2002

(B)Divisional application .-(1) Where an application is made in Form GI-5 under proviso to section 15 for the division of a single application, such an application shall be divided into two or more separate applications upon the payment of a division fee and such class fee as are appropriate.

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Union of India - Subsection

Section 82(4)(B) in The Geographical Indications Of Goods (Registration And Protection) Rules, 2002