Delhi High Court - Orders
Refex Industries Limited vs Regional Director, Northern Region, ... on 15 December, 2023
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~46
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C)-IPD 27/2022
REFEX INDUSTRIES LIMITED ..... Petitioner
Through: Mr. Rohan Rohatgi, Adv. (M.
8126599182)
versus
REGIONAL DIRECTOR, NORTHERN REGION,
MINISTRY OF CORPORATE AFFAIRS & ANR...... Respondents
Through: Mr. Ravi Prakash CGSC, Ms Astu
Khandelwal, Adv. for R-1(M:
8744956276)
Ms. Ubhai Bharti Gupta & Ms. Tapsi
Shashikala Bachulalram, Adv. for R-
2. (M:9968068145)
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 15.12.2023
1. This hearing has been done through hybrid mode.
2. List on 10th April, 2024.
PRATHIBA M. SINGH, J.
DECEMBER 15, 2023 dj This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/12/2023 at 21:59:19