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[Cites 0, Cited by 0] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(a) in The Appellate Tribunal for Petroleum and Natural Gas (Procedure, Form, Fee and Record of Proceedings) Rules, 2009

(a)At the foot of every petition or appeal or pleading there shall appear the name and signature of the advocate, if any, representing the party concerned who has drawn the same and also the name of the senior advocate, who may have settled it.