Punjab-Haryana High Court
Kulwant Singh vs Deputy Commissioner-Cum-Presiding ... on 14 September, 2012
Author: Jasbir Singh
Bench: Jasbir Singh
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
FAO No. 1738 of 1999
Date of decision : 14.9.2012
Kulwant Singh .......Appellant
Vs.
Deputy Commissioner-cum-Presiding Officer, Election Tribunal,
Bathinda and others
..........Respondents
CORAM: Hon'ble Mr. Justice Jasbir Singh, Acting Chief Justice
Present:- None for the appellant
Ms. Gurveen H. Singh, Addl. AG, Punjab
---
Jasbir Singh, Acting Chief Justice (Oral) In this appeal the appellant has laid challenge to an election of Sarpanch of Gram Panchayat Marri, Tehsil and District Bathinda, which was held on 21.6.1998.
With the passage of time, this appeal has become infructuous. Disposed of accordingly.
(Jasbir Singh) Acting Chief Justice 14.9.2012 gk