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Punjab-Haryana High Court

Kulwant Singh vs Deputy Commissioner-Cum-Presiding ... on 14 September, 2012

Author: Jasbir Singh

Bench: Jasbir Singh

        IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                       CHANDIGARH

                                                   FAO No. 1738 of 1999
                                              Date of decision : 14.9.2012


Kulwant Singh                                                .......Appellant
                                    Vs.

Deputy Commissioner-cum-Presiding Officer, Election Tribunal,
Bathinda and others
                                            ..........Respondents


CORAM: Hon'ble Mr. Justice Jasbir Singh, Acting Chief Justice


Present:-   None for the appellant
            Ms. Gurveen H. Singh, Addl. AG, Punjab

            ---

Jasbir Singh, Acting Chief Justice (Oral) In this appeal the appellant has laid challenge to an election of Sarpanch of Gram Panchayat Marri, Tehsil and District Bathinda, which was held on 21.6.1998.

With the passage of time, this appeal has become infructuous. Disposed of accordingly.

(Jasbir Singh) Acting Chief Justice 14.9.2012 gk