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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(1)(a) in The Orissa (State) Council of Culture Rules, 1990

(a)Preservation of heritage, promotion of excellence in art, sculpture, literature,music, dance, drama, handicrafts, handlooms, tourism and promotion of other aspects of culture including the general welfare of the creative artists;