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[Cites 0, Cited by 0] [Section 84] [Entire Act]

State of Himachal Pradesh - Subsection

Section 84(1) in The Himachal Pradesh Panchayati Raj Act, 1994

(1)The Panchayat Samiti shall have the following Standing Committees -
(a)General Standing Committee.
(b)Finance, Audit and Planning Committee.
(c)Social Justice Committee.