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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Karnataka - Subsection

Section 15(2)(b) in Karnataka (Sandur Area) Inams Abolition Act, 1976

(b)if there are persons other than the inamdars interested in the amount who have made claims under section 18, to such person or persons and in such proportions as all the persons interested in the amount may, by agreement in writing, specify.