Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 181B] [Entire Act] State of Tamilnadu - Subsection Section 181B(2) in Tamil Nadu Panchayats Act, 1994 (2)Such Panchayat shall utilise such grant or loan only for the purpose for which such grant or loan is given.
