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[Cites 0, Cited by 0] [Section 61(10)] [Section 61] [Entire Act]

State of West Bengal - Subsection

Section 61(10)(c) in The West Bengal Factories Rules, 1958

(c)[ an exit be a doorway, corridor, passage way to an external stairway segregated from the rest of building by fire resisting walls which shall provide continuous and protected means of agrees to the exterior of a building or to an exterior open space. An exit may also include a horizontal exit leading to an adjoining building at the same level.]