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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 31(2)(b) in Jammu and Kashmir Prohibition of Benami Property Transactions Act, 2018

(b)a Bench may be constituted by the Chairperson with two Members as the Chairperson may deem fit ;