Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 140] [Entire Act] State of Goa - Subsection Section 140(2) in Goa Succession, Special Notaries and Inventory Proceeding Act, 2012 (2)A legacy does not lapse in any of the cases mentioned above but it may be reduced as in officious in accordance with section 110.
