Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(2) in The Orissa Circuit Houses and Inspection Bungalows Rules, 1985

(2)If at any time, due to heavy demand for accommodation, it is not possible to spare one exclusive room, reservation may be made for joint occupation of the room by more than one person by allotting individual beds.