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[Cites 0, Cited by 0] [Section 120(2)] [Section 120] [Entire Act]

State of West Bengal - Subsection

Section 120(2)(ii) in The Asansol Municipal Corporation Act, 1990.

(ii)the [property tax] [Words substituted by W.B. Act 17 of 1995.] on the hut standing on the land.