Central Administrative Tribunal - Jabalpur
Sukhbariya Bai Housewife vs Union Of India on 14 March, 2016
CENTRAL ADMINISTRATIVE TRIBUNAL, JABALPUR BENCH
JABALPUR
Original Application No.200/00916/2015
Jabalpur, this Monday, the 14th day of March, 2016
SHRI G.P. SINGHAL, ADMINISTRATIVE MEMBER
DR. MURTAZA ALI, JUDICIAL MEMBER
Sukhbariya Bai Housewife, W/o Shri Bali Prasad, Aged about 48
R/o Gram Dhummadol Post Khanua Thana Sarai,
Tehsil Sarai District Singroli M.P. -Applicant
(By Advocate Shri M.N. Banerjee)
V e r s u s
1. Union of India, Through General Manager, West Central Railway,
Near Indira Market Jabalpur M.P. 482001
2. Chief Personnel Officer, West Central Railway, Near Indira Market
Jabalpur MP 482001
3. Divisional Railway Manager, West Central Railway, Near Indira Market
Jabalpur MP 482001
4. Bali Prasad S/o Late Ramsahai Aged about 59 years R/o Gram Ghara
Post Ghara, Tehsil Sarai, District Singroli M.P. -Respondents
O R D E R (ORAL)
By G.P. Singhal, Member (A):
Learned counsel for the applicant submits that the applicant seeks to withdraw this Original Application at this stage with liberty to pursue the matter with appropriate forum.
2. Accordingly, the Original Application is dismissed as withdrawn with liberty aforesaid.
(Dr. Murtaza Ali) (G.P. Singhal)
Judicial Member Administrative Member
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OA 200/00916/2015
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