Kerala High Court
Ajitha Anandan vs State Of Kerala on 16 February, 2022
Author: P.V.Kunhikrishnan
Bench: P.V.Kunhikrishnan
WP(C) NO. 2335 OF 2019 & conn. cases 1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
WEDNESDAY, THE 16TH DAY OF FEBRUARY 2022 / 27TH MAGHA, 1943
WP(C) NO. 2335 OF 2019
PETITIONER/S:
1 GURUSTHUTHI SELF HELP GROUP,
REG.NO.4158/251,KADAPRA VALANJAVATTOM,
PATHANAMTHITTA,REPRESENTED BY ITS CONVENOR,
RAKNAMMA GOPALAKRISHNAN,RESIDING AT
KANAKANDATHIL,NIRANAM.P.O,KADAPRA,PATHANAMTHITTA
DISTRICT.
2 MINI KRISHNA KUMAR,JOINT CONVENER,
GURUSTHUTHI SELF HELP GROUP,REG.NO.4158/251,KADAPRA
VALANJAVATTOM,
PATHANAMTHITTA,RESIDING AT
ERAMALLIKKARA,NIRANAM.P.O,KADAPRA,
PATHANAMTHITTA DISTRICT.
BY ADVS.
T.R.HARIKUMAR
SRI.ARJUN RAGHAVAN
SRI.ADITHYA RAJEEV
RESPONDENT/S:
1 THE DISTRICT COLLECTOR,
COLLECTORATE,PATHANAMTHITTA DISTRICT,
PIN-689645.
2 THE DEPUTY TAHSILDAR(R.R),
THIRUVALLA TALUK,PATHANAMTHITTA DISTRICT,
PIN-689101.
3 THE BRANCH MANAGER,
UNION BANK OF INDIA,ARANMULA BRANCH,
PATHANAMTHITTA DISTRICT,PIN-689533.
WP(C) NO. 2335 OF 2019 & conn. cases 2
4 SREE NARAYANA DHARMA PARIPALANA YOGAM,
REPRESENTED BY ITS CONVENOR,THIRUVALLA UNION,
THIRUVALLA,PATHANAMTHITTA DISTRICT,PIN-689101.
ADDL.R5 THE STATE POLICE CHIEF,
STATE OF KERALA
(IS SUO MOTU IMPLEADED AS THE ADDL.5TH RESPONDENT AS
PER ORDER DATED 16.2.2022)
OTHER PRESENT:
SRI.SADCHITH.P.KURUP, SC, SMT.VIDYA KURIAKOSE, GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
16.02.2022, ALONG WITH WP(C).4261/2020, 4217/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 2335 OF 2019 & conn. cases 3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
WEDNESDAY, THE 16TH DAY OF FEBRUARY 2022 / 27TH MAGHA, 1943
WP(C) NO. 4261 OF 2020
PETITIONER/S:
1 ANUPAMA
AGED 43 YEARS
W/O. SAJI, LATHA ESTATE, PERUNADU, KOONAMKARA-689711
,PATHANAMTHITTA DIST
2 MINIMOL,
AGED 37 YEARS
W/O. E.S. SATHEESAN, PERUNAD ESTATE, UPPER DIVISION,
PERUNAD, MANIYAR-689 662, PATHANAMTHITTA
BY ADVS.
MANSOOR.B.H.
SRI.RENJITH R. NAIR (KOLLAM)
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY,TAXES DEPARTMENT, GOVT
SECRETARIAT, THIRUVANANTHAPURAM-695 001
2 DEPUTY TAHDILDAR (RR),
TALUK OFFICE, RANNI-689 673
3 VILLAGE OFFICER,
PERUNAD VILLAGE OFFICE,PERUNAD-689 662
4 BRANCH MANAGER,
CANARA BANK, RANNY BRANCH, SNDP BUILDINGS, RANNI-689
WP(C) NO. 2335 OF 2019 & conn. cases 4
672
5 P.N.SANTHOSHKUMAR,
PAROORKIZHAKETHIL HOUSE, EDAKULAM, VADASSERIKKARA,
PATHANAMTHITTA-689 662
6 VASANTHAKUMAR,
VASANTHA BHAVAN, KARIKULAM.P.O., PAZHAVANGADI VILLAGE,
RANNY, PATHANAMTHITTA-689 673
ADDL.R7 THE STATE POLICE CHIEF,
STATE OF KERALA
(IS SUO MOTU IMPLEADED AS THE ADDL.7TH RESPONDENT AS
PER ORDER DATED 16.2.2022)
BY ADVS. VIDYA KURIAKOSE, GP
SRI.M.GOPIKRISHNAN NAMBIAR, SC
SRI.K.JOHN MATHAI
SRI.JOSON MANAVALAN
SRI.KURYAN THOMAS
SRI.PAULOSE C. ABRAHAM
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
16.02.2022, ALONG WITH WP(C).2335/2019 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 2335 OF 2019 & conn. cases 5
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
WEDNESDAY, THE 16TH DAY OF FEBRUARY 2022 / 27TH MAGHA, 1943
WP(C) NO. 4217 OF 2020
PETITIONER/S:
1 SHARADA V.
AGED 44 YEARS
W/O.RAVEENDRAN, KALARIKKAL HOUSE, PERUNAD, RANNI-689
711.
2 OMANA.T.P.,
W/O.VIDYADHARAN, SALINI BHAVAN, PERUNAD, RANNI-689 711.
BY ADVS.
MANSOOR.B.H.
SRI.RENJITH.R.NAIR
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY, TAXES DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695 001.
2 DEPUTY THAHILDHAR(RR),
TALUK OFFICE, RANNI-689 673.
3 VILLAGE OFFICER, PERUNAD VILLAGE OFFICE,
PERUNAD-689 662.
4 BRANCH MANAGER, CANARA BANK,
RANNY BRANCH, SNDP BUILDINGS, RANNI-689 672.
5 P.N.SANTHOSHKUMAR,
PAROORKIZHAKETHIL HOUSE, EDAKULAM, VADASSERIKKARA,
WP(C) NO. 2335 OF 2019 & conn. cases 6
PATHANAMTHITTA-689 662.
6 VASANTHAKUMAR,
VASANTHA BHAVAN, KARIKULAM P.O., PAZHAVANGADI VILLAGE,
RANNY, PATHANAMTHITTA-689 673.
ADDL.R7 THE STATE POLICE CHIEF,
STATE OF KERALA
(IS SUO MOTU IMPLEADED AS THE ADDL.7TH RESPONDENT AS
PER ORDER DATED 16.2.2022)
BY ADVS.
SRI.M.GOPIKRISHNAN NAMBIAR, SC
SRI.K.JOHN MATHAI
SRI.JOSON MANAVALAN
SRI.KURYAN THOMAS
SRI.PAULOSE C. ABRAHAM
SMT.VIDYA KURIAKOSE, GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
16.02.2022, ALONG WITH WP(C).2335/2019 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 2335 OF 2019 & conn. cases 7
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
WEDNESDAY, THE 16TH DAY OF FEBRUARY 2022 / 27TH MAGHA, 1943
WP(C) NO. 4276 OF 2020
PETITIONER/S:
1 BIJI
AGED 38 YEARS
W/O.BINEESH, BINEESH BHAVAN, VADASSERIKARA RANNI,
689673, PATHANAMTHITTA DISTRICT
2 LEKHA
AGED 35 YEARS
W/O.VIJAYAKUMAR, CHARUVIL VEEDU, VADASSERIKKARA, RANNI-
689673
BY ADVS.
MANSOOR.B.H.
SRI.RENJITH.R.NAIR
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY, TAXES DEPARTMENT, GOVT
SECRETARIATE, THIRUVANANTHAPURAM-695001
2 DEPUTY THAHSIL(R.R.)
TALUK OFFICE, RANNI-689673
3 VILLAGE OFFICER
VADASSERIKARA VILLAGE OFFICE, RANNI-689711,
4 BRANCH MANAGER
CANARA BANK, RANNY BRANMCH, SNDP BUILDINGS, RANNI-
689672
WP(C) NO. 2335 OF 2019 & conn. cases 8
5 P.N.SANTHOSHKUMAR
PAROORKIZHAKETHIL HOUSE, EDAKULAM, VADASSERIKKARA,
PATHANAMTHITTA-689662
6 VASANTHAKUMAR
VASANTHA BHAVAN, KARIKULAM.P.O, PAZHAVANGADI VILLAGE,
RANNY, PATHANAMTHITTA-689673
ADDL.R7 THE STATE POLICE CHIEF,
STATE OF KERALA
(IS SUO MOTU IMPLEADED AS THE ADDL.7TH RESPONDENT AS
PER ORDER DATED 16.2.2022)
BY ADVS.VIDYA KURIAKOSE, GP
SRI.M.GOPIKRISHNAN NAMBIAR
SRI.K.JOHN MATHAI
SRI.JOSON MANAVALAN
SRI.KURYAN THOMAS
SRI.PAULOSE C. ABRAHAM
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
16.02.2022, ALONG WITH WP(C).2335/2019 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 2335 OF 2019 & conn. cases 9
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
WEDNESDAY, THE 16TH DAY OF FEBRUARY 2022 / 27TH MAGHA, 1943
WP(C) NO. 4251 OF 2020
PETITIONER/S:
1 RAJI
AGED 36 YEARS
W/O.SURESH,THUNDIYIL VEEDU, PERUNAD, RANNI-689 662
2 AMBILY
AGED 47 YEARS
W/O. PRASAD ,NALOORVEEDU, PERUNAD, RANNI-689 662
BY ADVS.
MANSOOR.B.H.
SRI.RENJITH.R.NAIR
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY, TAXES DEPARTMENT,
GOVT.SECRETARIAT, THIRUVANANTHAPURAM-695 001
2 DEPUTY TAHSILDAR (RR),
TALUK OFFICE, RANNI-689 673
3 VILLAGE OFFICER,
PERUNAD VILLAGE OFFICE, PERUNAD-689 662
4 BRANCH MANAGER,
CANARA BANK, RANNY BRANCH, SNDP BUILDINGS, RANNI-689
672
5 P.N.SATHOSHKUMAR
WP(C) NO. 2335 OF 2019 & conn. cases 10
PAROORKIZHAKETHIL HOUSE, EDAKULAM, VADASSERIKKARA,
PATHANAMTHITTA-689 662
6 VASANTHKUMAR,
VASANTH BHAVAN, KARIKULAM P.O., PAZHAVANGADI VILLAGE,
RANNY, PATHANAMTHITA-689 673
ADDL.R7 THE STATE POLICE CHIEF,
STATE OF KERALA
(IS SUO MOTU IMPLEADED AS THE ADDL.7TH RESPONDENT AS
PER ORDER DATED 16.2.2022)
BY ADVS.
SRI.M.GOPIKRISHNAN NAMBIAR,SC
SRI.K.JOHN MATHAI
SRI.JOSON MANAVALAN
SRI.KURYAN THOMAS
SRI.PAULOSE C. ABRAHAM
SMT.VIDYA KURIAKOSE, GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
16.02.2022, ALONG WITH WP(C).2335/2019 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 2335 OF 2019 & conn. cases 11
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
WEDNESDAY, THE 16TH DAY OF FEBRUARY 2022 / 27TH MAGHA, 1943
WP(C) NO. 5121 OF 2020
PETITIONER/S:
1 BINDU MOHANAN
AGED 46 YEARS
W/O. MOHANAN, THEKKUNILKKUNNATHIL VEEDU, THOTTAMON
RRANNI-689673, PATHANAMTHITTA DISTRICT.
2 SUNITHA RAVEENDRAN,
AGED 46 YEARS
W/O. RAVINDRAN T.G, CHARIVUKALAYIL, RANNI-689673.
BY ADVS.
MANSOOR.B.H.
SRI.RENJITH.R.NAIR
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY,
TAXES DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHPAURAM-695001.
2 DEPUTY TAHSILDAR,
(RR), TALUK OFFICE, RANNI, 689673,
3 VILLAGE OFFICER,
VADASSERIKKARA VILLAGE OFFICE, VADASSERIKARA, RANNI-
689662.
4 BRANCH MANAGER,
CANARA BANK, RANNY BRANCH, SNDP BUILDINGS, RANNI,
WP(C) NO. 2335 OF 2019 & conn. cases 12
689672,
5 P.N. SANTHOSH KUMAR,
PAROOR KIZHAKETHIL HOUSE, EDAKULAM, VADASSERIKKARA,
PATHANAMTHITTA-689662.
6 VASANTHAKUMAR
VASANTHA BHAVAN, KARIKULAM P O, PAZHAVANGADI VILLAGE,
RANNY, PATHANAMTHITTA-689673.
ADDL.R7 THE STATE POLICE CHIEF,
STATE OF KERALA
(IS SUO MOTU IMPLEADED AS THE ADDL.7TH RESPONDENT AS
PER ORDER DATED 16.2.2022)
BY ADVS. VIDYA KURIAKOSE, GP
SRI.M.GOPIKRISHNAN NAMBIAR
SRI.K.JOHN MATHAI
SRI.JOSON MANAVALAN
SRI.KURYAN THOMAS
SRI.PAULOSE C. ABRAHAM
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
16.02.2022, ALONG WITH WP(C).2335/2019 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 2335 OF 2019 & conn. cases 13
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
WEDNESDAY, THE 16TH DAY OF FEBRUARY 2022 / 27TH MAGHA, 1943
WP(C) NO. 5093 OF 2020
PETITIONER/S:
1 RAJENDRAN
AGED 53 YEARS
S/O. GOPALAN, THUNDIYIL VEEDU, ATHIKKAYAM, RANNI -
689673
2 M. G. KRISHNANKUTTY
AGED 68 YEARS
S/O. GOVINDAN, MELASSERIL VEEDU, ATHIKKAYAM, RANNI -
689673
BY ADV MANSOOR.B.H.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY, TAXES DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM - 695 001.
2 DEPUTY TAHSILDHAR (RR)
TALUK OFFICE, RANNI - 689 673.
3 VILLAGE OFFICR
ATHIKKAYAM VILLAGE OFFICE, PAZHAVANGADI, RANNI -
689711.
4 BRANCH MANAGER
CANARA BANK, RANNY BRANCH, SNDP BUILDINGS, RANNI -
689672.
WP(C) NO. 2335 OF 2019 & conn. cases 14
5 P. N. SANTHOSH KUMAR
PAROOR KIZHAKETHIL HOUSE, EDAKULAM, VADASSERIKKARA,
PATHANAMTHITTA - 689 662.
6 VASANTHAKUMAR
VASANTHA BHAVAN, KARIKULAM P. O., PAZHAVANGADI VILLAGE,
RANNY, PATHANAMTHITTA - 689 673.
ADDL.R7 THE STATE POLICE CHIEF,
STATE OF KERALA
(IS SUO MOTU IMPLEADED AS THE ADDL.7TH RESPONDENT AS
PER ORDER DATED 16.2.2022)
BY ADVS.
SRI.M.GOPIKRISHNAN NAMBIAR
SRI.K.JOHN MATHAI
SRI.JOSON MANAVALAN
SRI.KURYAN THOMAS
SRI.PAULOSE C. ABRAHAM
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
16.02.2022, ALONG WITH WP(C).2335/2019 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 2335 OF 2019 & conn. cases 15
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
WEDNESDAY, THE 16TH DAY OF FEBRUARY 2022 / 27TH MAGHA, 1943
WP(C) NO. 5535 OF 2020
PETITIONER/S:
1 PUSHPALATHA
AGED 47 YEARS
W/O. AJAYAKUMAR, ARYABHAVAN, VADASSERIKARA,RANNI-689
673
2 CHANDRIKA, W/O RAJU, KAVINUPADINJARETHIL HOUSE,
AGED 44 YEARS
VADASSERIKARA, RANNI-689 673
BY ADVS.
MANSOOR.B.H.
SRI.RENJITH.R.NAIR
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY, TAXES DEPARTMENT, GOVT.
SECRETARIATE, THIRUVANANTHAPURAM-695 001
2 DEPUTY TAHSILDAR (RR)
TALUK OFFICE, RANNI-689 673
3 VILLAGE OFFICER,
VADASSERIKKARA VILLAGE OFFICER, VADASSERIKKARA, RANNI-
689 662
4 BRANCH MANAGER
CANARA BANK, RANNY BRANCH, SNDP BUILDINGS, RANNI-689
WP(C) NO. 2335 OF 2019 & conn. cases 16
672
5 P.N.SANTHOSHKUMAR,
PAROORKIZHAKETHIL HOUSE, EDAKULAM, VADASSERIKKARA,
PATHANAMTHITTA-689 662
6 VASANTHAKUMAR,
VASANTHA BHAVANA, KARIKULAM P.O., PAZHAVANGADI VILLAGE,
RANNY, PATHANAMTHITTA-689 673
ADDL.R7 THE STATE POLICE CHIEF,
STATE OF KERALA
(IS SUO MOTU IMPLEADED AS THE ADDL.7TH RESPONDENT AS
PER ORDER DATED 16.2.2022)
BY ADVS.VIDYA KURIAKOSE, GP
SRI.M.GOPIKRISHNAN NAMBIAR
SRI.K.JOHN MATHAI
SRI.JOSON MANAVALAN
SRI.KURYAN THOMAS
SRI.PAULOSE C. ABRAHAM
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
16.02.2022, ALONG WITH WP(C).2335/2019 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 2335 OF 2019 & conn. cases 17
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
WEDNESDAY, THE 16TH DAY OF FEBRUARY 2022 / 27TH MAGHA, 1943
WP(C) NO. 17977 OF 2019
PETITIONER/S:
1 VALSAMMA,
AGED 49 YEARS
W/O. PRASAD, PANACHIKKAL HOUSE, KOTTAMONPARA,
SEETHATHODU, KONNI - 689 677.
2 LATHA,
AGED 51 YEARS
W/O. ANIL KUMAR, PUTHANVILAYIL HOUSE, KOTTAMONPARA,
SEETHATHODU, KONNI - 689 677.
BY ADV MANSOOR.B.H.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY, TAXES DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM - 695 001.
2 DEPUTY TAHSILDAR,
TALUK OFFICE, KONNI TALUK, KONNI - 689 691.
3 VILLAGE OFFICER,
SEETHATHODE VILLAGE OFFICE, KONNI - 689 677.
4 BRANCH MANAGER,
CANARA BANK, RANNY BRANCH, RANNY - 689 672.
5 P. N. SANTHOSH KUMAR,
PAROOR KIZHAKETHIL HOUSE, EDAKULAM, VADASSERIKKARA,
WP(C) NO. 2335 OF 2019 & conn. cases 18
PATHANAMTHITTA - 689 662.
6 VASATNHA KUMAR,
VASANTHA BHAVANAM, KARIKULAM P.O., PAZHAVANGADI
VILLAGE, RANNY, PATHANAMTHITTA - 689 672.
ADDL.R7 THE STATE POLICE CHIEF,
STATE OF KERALA
(IS SUO MOTU IMPLEADED AS THE ADDL.7TH RESPONDENT AS
PER ORDER DATED 16.2.2022)
BY ADVS.VIDYA KURIAKOSE, GP
SRI.M.GOPIKRISHNAN NAMBIAR
SRI.K.JOHN MATHAI
SRI.JOSON MANAVALAN
SRI.KURYAN THOMAS
SRI.PAULOSE C. ABRAHAM
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
16.02.2022, ALONG WITH WP(C).2335/2019 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 2335 OF 2019 & conn. cases 19
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
WEDNESDAY, THE 16TH DAY OF FEBRUARY 2022 / 27TH MAGHA, 1943
WP(C) NO. 19095 OF 2019
PETITIONER/S:
1 SUVARNAKUMARI,
AGED 52 YEARS
W/O. PUSHPANGADAN, ALAPPATTU, ANGHAMUZHI, SEETHATHODU,
KONNI-689677.
2 SUMA SURESH,
AGED 48 YEARS
W/O. SURESH, PUTHENVEETIL HOUSE, ANGHAMUZHY,
SEETHATHODU, KONNI-689677.
BY ADV MANSOOR.B.H.
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY ITS SECRETARY, TAXES DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695001.
2 DEPUTY THAHSILDHAR,
TALUK OFFICE, KONNI TALUK, KONNI-689691.
3 VILLAGE OFFICER,
SEETHATHODU VILLAGE OFFICE, KONNI-689677.
4 BRANCH MANAGER,
CANARA BANK, RANNY BRANCH, RANNY-689672.
5 P.N. SANTHOSH KUMAR,
PAROOR KIZHAKETHIL HOUSE, EDAKULAM, VADASSERIKKARA,
WP(C) NO. 2335 OF 2019 & conn. cases 20
PATHANAMTHITTA-689662.
6 VASANTHAKUMAR,
VASANTHA BHAVAN, KARIKULAM P.O., PAZHAVANGADI VILLAGE,
RANNY, PATHANAMTHITTA-689672.
ADDL.R7 THE STATE POLICE CHIEF,
STATE OF KERALA
(IS SUO MOTU IMPLEADED AS THE ADDL.7TH RESPONDENT AS
PER ORDER DATED 16.2.2022)
BY ADVS.VIDYA KURIAKOSE, GP
SRI.M.GOPIKRISHNAN NAMBIAR
SRI.K.JOHN MATHAI
SRI.JOSON MANAVALAN
SRI.KURYAN THOMAS
SRI.PAULOSE C. ABRAHAM
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
16.02.2022, ALONG WITH WP(C).2335/2019 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 2335 OF 2019 & conn. cases 21
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
WEDNESDAY, THE 16TH DAY OF FEBRUARY 2022 / 27TH MAGHA, 1943
WP(C) NO. 19172 OF 2019
PETITIONER/S:
1 VALSALA
AGED 57 YEARS
W/O RAJAN IDAYILAMURIYIL HOUSE, VAYATTUPUZHA, CHITTAR,
KONNI-689677
2 AJITHAKUMARY
AGED 52 YEARS
W/O MOHANAN, VAZHAMEPPURATHU HOUSE, CHITTAR, KONNI-
689677.
BY ADVS.
MANSOOR.B.H.
SRI.R.RENJITH
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY, TAXES DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM 695 001.
2 DEPUTY TAHASILDAR
TALUK OFFICE, KONNI TALUK, KONNI 689 691.
3 VILLAGE OFFICER
CHITTAR VILLAGE OFFICE,, KONNI 689677
4 BRANCH MANAGER
CANARA BANK, RANNY BRANCH, RANNY 689672.
WP(C) NO. 2335 OF 2019 & conn. cases 22
5 P.N. SANTHOSH KUMAR
PAROOR KIZHAKETHIL HOUSE, EDAKULAM, VADASSERIKKARA,
PATHANAMTHITTA 689 662.
6 VASANTHAKUMAR
VASANTHA BHAVAN, KARIKULAM.P.O, PAZHAVANGADI VILLAGE,
RANNY, PATHANAMTHITTA 689 672.
ADDL.R7 THE STATE POLICE CHIEF,
STATE OF KERALA
(IS SUO MOTU IMPLEADED AS THE ADDL.7TH RESPONDENT AS
PER ORDER DATED 16.2.2022)
BY ADVS.VIDYA KURIAKOSE, GP
SRI.M.GOPIKRISHNAN NAMBIAR
SRI.K.JOHN MATHAI
SRI.JOSON MANAVALAN
SRI.KURYAN THOMAS
SRI.PAULOSE C. ABRAHAM
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
16.02.2022, ALONG WITH WP(C).2335/2019 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 2335 OF 2019 & conn. cases 23
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
WEDNESDAY, THE 16TH DAY OF FEBRUARY 2022 / 27TH MAGHA, 1943
WP(C) NO. 20915 OF 2019
PETITIONER/S:
MANJU
AGED 41 YEARS
W/O. SANTHOSH MURUPPEL HOUSE, ANGAL MUZHI, SEETHATHODU,
KONNI, PATHANAMTHITTA.
BY ADVS.
MANSOOR.B.H.
R.RENJITH
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY, TAXES
DEPARTMENT,GOVERNMENT, SECRETARIAT, THIRUVANANTHAPURAM
695 001.
2 DEPUTY THAHSILDHAR,
TALUK OFFICE, KONNI TALUK, KONNI, 689 691.
3 VILLAGE OFFICER,
SEETHATHODU VILLAGE OFFICE, KONNI 689 677.
4 BRANCH MANGER,
CANARA BANK, RANNY BRANCH, RANNY. 689 672.
5 P.N. SANTHOSH KUMAR,
PAROOR KIZHAKETHIL HOUSE,
EDAKULAM, VADASSERIKKARA 689 662,
WP(C) NO. 2335 OF 2019 & conn. cases 24
PATHANAMTHITTA.
6 VASANTHAKUMR,
VASANTHA BHAVAN, KARIKULAM P.O.,
PAZHAVANGADI VILLAGE, RANNY, PATHANAMTHITTA 689 672.
ADDL.R7 THE STATE POLICE CHIEF,
STATE OF KERALA
(IS SUO MOTU IMPLEADED AS THE ADDL.7TH RESPONDENT AS
PER ORDER DATED 16.2.2022)
BY ADVS.VIDYA KURIAKOSE, GP
SRI.M.GOPIKRISHNAN NAMBIAR
SRI.K.JOHN MATHAI
SRI.JOSON MANAVALAN
SRI.KURYAN THOMAS
SRI.PAULOSE C. ABRAHAM
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
16.02.2022, ALONG WITH WP(C).2335/2019 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 2335 OF 2019 & conn. cases 25
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
WEDNESDAY, THE 16TH DAY OF FEBRUARY 2022 / 27TH MAGHA, 1943
WP(C) NO. 21110 OF 2019
PETITIONER/S:
1 AJITHA ANANDAN
AGED 53 YEARS
W/O ANANDAN,ARUN BHAVAN,SEETHATHODU,
KONNY.
2 AJITHA.M.K,
AGED 44 YEARS
W/O C.N.AMBILY,CHARUVIL VEEDU,
SEETHATHODU,KONNY-689677.
BY ADV MANSOOR.B.H.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY,TAXES DEPARTMENT,
GOVT.SECRETARIATE,THIRUVANANTHAPURAM-695001.
2 DEPUTY THAHSILDHAR,
TALUK OFFICE,KONNI TALUK,KONNI-689691.
3 VILLAGE OFFICER,
SEETHATHODU VILLAGE OFFICE,KONNI-689677.
4 BRANCH MANAGER,
CANARA BANK,RANNY BRANCH,RANNY-689672.
5 P.N.SANTHOSH KUMAR,
PAROOR KIZHAKETHIL HOUSE,EDAKULAM,
WP(C) NO. 2335 OF 2019 & conn. cases 26
VADASSERIKKARA,PATHANAMTHITTA-689662.
6 VASANTHAKUMAR,
VASANTHA BHAVAN,KARIKULAM.P.O,
PAZHAVANGADI VILLAGE,RANNY,
PATHANAMTHITTA-689672.
ADDL.R7 THE STATE POLICE CHIEF,
STATE OF KERALA
(IS SUO MOTU IMPLEADED AS THE ADDL.7TH RESPONDENT AS
PER ORDER DATED 16.2.2022)
BY ADVS.VIDYA KURIAKOSE, GP
SRI.M.GOPIKRISHNAN NAMBIAR
SRI.K.JOHN MATHAI
SRI.JOSE KURIAN PARAYIL
SRI.KURYAN THOMAS
SRI.PAULOSE C. ABRAHAM
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
16.02.2022, ALONG WITH WP(C).2335/2019 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 2335 OF 2019 & conn. cases 27
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
WEDNESDAY, THE 16TH DAY OF FEBRUARY 2022 / 27TH MAGHA, 1943
WP(C) NO. 21121 OF 2019
PETITIONER/S:
RETNAVALLY
AGED 57 YEARS
W/O PEETHAMBHARAN,KODAYAKATTUMANNIL
HOUSE,CHITTAR,KONNI.
BY ADVS.
MANSOOR.B.H.
R.RENJITH
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY,TAXES DEPARTMENT,GOVT
SECRETARIATE,
THIRUVANANTHAPURAM-695001.
2 DEPUTY TAHSILDAR,
TALUK OFFICE,KONNI TALUK,
KONNI-689691.
3 VILLAGE OFFICER,
CHITTAR VILLAGE OFFICE,KONNI-689677.
4 BRANCH MANAGER,
CANARA BANK,RANNY BRANCH,
RANNY-689672.
5 P.N.SANTHOSH KUMAR,
PAROOR KIZHAKKETHIL HOUSE,
WP(C) NO. 2335 OF 2019 & conn. cases 28
EDAKULAM,VADASSERIKKARA,
PATHANAMTHITTA-689672.
6 VASATHAKUMAR,
VASANTHA BHAVAN,KARIKULAM.P.O,
PAZHAVANGADI VILLAGE,RANNY,PATHANAMTHITTA-689672.
ADDL.R7 THE STATE POLICE CHIEF,
STATE OF KERALA
(IS SUO MOTU IMPLEADED AS THE ADDL.7TH RESPONDENT AS
PER ORDER DATED 16.2.2022)
BY ADVS.VIDYA KURIAKOSE, GP
SRI.M.GOPIKRISHNAN NAMBIAR
SRI.K.JOHN MATHAI
SRI.JOSON MANAVALAN
SRI.KURYAN THOMAS
SRI.PAULOSE C. ABRAHAM
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
16.02.2022, ALONG WITH WP(C).2335/2019 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 2335 OF 2019 & conn. cases 29
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
WEDNESDAY, THE 16TH DAY OF FEBRUARY 2022 / 27TH MAGHA, 1943
WP(C) NO. 21265 OF 2019
PETITIONER/S:
1 USHA ANILKUMAR
AGED 48 YEARS
W/O. ANILKUMAR, CHARUVUKALAYIL HOUSE, CHITTAR, KONNY.
2 SHEELA RAVI,
AGED 50 YEARS
W/O. RAVI, CHARUVUKALAYIL HOUSE, CHITTAR, KONNY
BY ADV MANSOOR.B.H.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY, TAXES DEPARTMENT, GOVT.
SECRETARIAT, THIRUVANANTHAPURAM 695 001
2 DEPUTY TAHSILDHAR,
TALUK OFFICE, KONNI TALUK, KONNI 689 691
3 VILLAGE OFFICER,
CHITTAR VILLAGE OFFICE, KONNI 689 677
4 BRANCH MANAGER,
CANARA BANK, RANNY BRANCH , RANNY 689 672
5 P. N SANTHOSH KUMAR,
PAROOR KIZHAKETHIL HOUSE, EDAKULAM, VADASSERIKKARA,
PATHANAMTHITTA 689 662
WP(C) NO. 2335 OF 2019 & conn. cases 30
6 VASANTHAKUMAR,
VASANTHA BHAVAN, KARIKULAM P.O, PAZHAVANGADI VILLAGE,
RANNY, PATHANAMTHITTA 689 672
ADDL.R7 THE STATE POLICE CHIEF,
STATE OF KERALA
(IS SUO MOTU IMPLEADED AS THE ADDL.7TH RESPONDENT AS
PER ORDER DATED 16.2.2022)
BY ADVS.VIDYA KURIAKOSE, GP
SRI.M.GOPIKRISHNAN NAMBIAR
SRI.K.JOHN MATHAI
SRI.JOSON MANAVALAN
SRI.KURYAN THOMAS
SRI.PAULOSE C. ABRAHAM
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
16.02.2022, ALONG WITH WP(C).2335/2019 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 2335 OF 2019 & conn. cases 31
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
WEDNESDAY, THE 16TH DAY OF FEBRUARY 2022 / 27TH MAGHA, 1943
WP(C) NO. 21220 OF 2019
PETITIONER/S:
1 VALSAMMA
AGED 52 YEARS
W/O. SAJI PARAYCKANALIL HOUSE, CHITTAR, KONNI.
2 VILASINI,
AGED 62 YEARS
W/O. GOPINATHAN, THAMARASSERIL VEEDU, CHITTAR, KONNI.
BY ADVS.
MANSOOR.B.H.
SMT.R.RENJANIE
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY, TAXES DEPARTMENT, GOVT.
SECRETARIATE, THIRUVANANTHAPURAM-695 001
2 DEPUTY THAHSILDAR,
TALUK OFFICE, KONNI TALUK, KONNI-689 691
3 VILLAGE OFFICER,
CHITTAR VILLAGE OFFICE, KONNI-689 677
4 BRANCH MANAGER,
CANARA BANK, RANNY BRANCH, RANNY-689 672
5 P.N. SANTHOSH KUMAR,
PAROOR KIZHAKETHIL HOUSE, EDAKULAM, VADASSERIKKARA,
WP(C) NO. 2335 OF 2019 & conn. cases 32
PATHANAMTHITTA-689 662
6 VASANTHAKUMAR,
VASANTHA BHAVAN, KARIKULAM P.O, PAZHAVANGADI VILLAGE,
RANNY, PATHANAMTHITTA-689 672
ADDL.R7 THE STATE POLICE CHIEF,
STATE OF KERALA
(IS SUO MOTU IMPLEADED AS THE ADDL.7TH RESPONDENT AS
PER ORDER DATED 16.2.2022)
BY ADVS. VIDYA KURIAKOSE, GP
SRI.M.GOPIKRISHNAN NAMBIAR
SRI.K.JOHN MATHAI
SRI.JOSON MANAVALAN
SRI.KURYAN THOMAS
SRI.PAULOSE C. ABRAHAM
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
16.02.2022, ALONG WITH WP(C).2335/2019 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 2335 OF 2019 & conn. cases 33
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
WEDNESDAY, THE 16TH DAY OF FEBRUARY 2022 / 27TH MAGHA, 1943
WP(C) NO. 26600 OF 2019
PETITIONER/S:
VIJAYAMMA,
AGED 57 YEARS
W/O. BAGEERADAN, PARAYACKELATH HOUSE, ANGAMUZHY,
SEETAHTHODU, PATHANAMTHITTA DISTRICT.
BY ADVS.
MANSOOR.B.H.
R.RENJITH
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY ITS SECRETARY, TAXES DEPARTMENT, GOVT.
SECRETARIATE, THIRUVANANTHAPURAM-695 001.
2 DEPUTY THAHSILDAR
TALUK OFFICE, KONNI TALUK, PATHANAMTHITTA DISTRICT-689
691.
3 VILLAGE OFFICER
SEETHATHODU VILLAGE OFFICE, KONNI-689 691.
4 BRANCH MANAGER
CANARA BANK, RANNY BRANCH, RANNY-689 672.
5 P.N.SANTHOSHKUMAR
PAROORKIZHAKETHIL HOUSE, EDAKULAM, VADASSERIKKARA,
PATHANAMTHITTA-689 672.
WP(C) NO. 2335 OF 2019 & conn. cases 34
6 VASANTHAKUMAR
VASANTHABHAVAN, KARIKULAM P.O., PAZHAVANGADI VILLAGE,
RANNY, PATHANAMTHITTA-689 672.
ADDL.R7 THE STATE POLICE CHIEF,
STATE OF KERALA
(IS SUO MOTU IMPLEADED AS THE ADDL.7TH RESPONDENT AS
PER ORDER DATED 16.2.2022)
BY ADVS.VIDYA KURIAKOSE,GP
SRI.M.GOPIKRISHNAN NAMBIAR
SRI.K.JOHN MATHAI
SRI.JOSON MANAVALAN
SRI.KURYAN THOMAS
SRI.PAULOSE C. ABRAHAM
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
16.02.2022, ALONG WITH WP(C).2335/2019 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 2335 OF 2019 & conn. cases 35
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
WEDNESDAY, THE 16TH DAY OF FEBRUARY 2022 / 27TH MAGHA, 1943
WP(C) NO. 26631 OF 2019
PETITIONER/S:
1 AMBILY
AGED 43 YEARS
W/O.ANANDAN, MADOLIL VEEDU, ANGADI, VILLAGE, RANNI,
PATHANAMTHITTA DISTRICT.
2 SREEKUMARI
AGED 49 YEARS
W/O.MOHANAN, SNEHAS VEEDU, ANGADI, VILLAGE, RANNI,
PATHANAMTHITTA DISTRICT.
BY ADVS.
MANSOOR.B.H.
SRI.R.RENJITH
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY ITS SECRETARY, TAXES DEPARTMENT, GOVT.
SECRETARIAT THIRUVANANTHAPURAM.
2 DEPUTY THAHSILDHAR,
TALUK OFFICE, RANNI TALUK, RANNI.
3 VILLAGE OFFICER,
ANGADI VILLAGE OFFICE, RANNI.
4 BRANCH MANAGER,
CANARA BANK, RANNY BRANCH, RANNY.
WP(C) NO. 2335 OF 2019 & conn. cases 36
5 P.N.SANTHOSH KUMAR,
PAROOR KIZHAKETHIL HOUSE, EDAKULAM, VADASSERIKKARA,
PATHANAMTHITTA.
6 VASANTHAKUMAR,
VASANTHA BHAVAN, KARIKULAM.P.O., PAZHAVANGADI VILLAGE,
RANNY, PATHANAMTHITTA-689672.
ADDL.R7 THE STATE POLICE CHIEF,
STATE OF KERALA
(IS SUO MOTU IMPLEADED AS THE ADDL.7TH RESPONDENT AS
PER ORDER DATED 16.2.2022)
BY ADVS.
SRI.M.GOPIKRISHNAN NAMBIAR
SRI.K.JOHN MATHAI
SRI.JOSON MANAVALAN
SRI.KURYAN THOMAS
SRI.PAULOSE C. ABRAHAM
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
16.02.2022, ALONG WITH WP(C).2335/2019 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 2335 OF 2019 & conn. cases 37
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
WEDNESDAY, THE 16TH DAY OF FEBRUARY 2022 / 27TH MAGHA, 1943
WP(C) NO. 26615 OF 2019
PETITIONER/S:
CHANDRIKA
AGED 58 YEARS
W/O.JANARDHANAN, KIRAN NIVAS, NARANNAMOZHI,
SEETHATHODE, PATHANAMTHITTA.
BY ADVS.
MANSOOR.B.H.
R.RENJITH
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY, TAXES DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695 001.
2 DEPUTY THAHSILDHAR,
TALUK OFFICE, RANNI TALUK, RANNI-689 672.
3 VILLAGE OFFICE, ATHIKKAYAM VILLAGE OFFICE,
RANNI-689 672.
4 BRANCH MANAGER, CANARA BANK,
RANNI BRANCH, RANNI-689 672.
5 P.N.SANTHOSH KUMAR,
PAROOR KIZHAKETHIL HOUSE, EDAKULAM, VADASSERIKKARA,
PATHANAMTHITTA-689 672.
6 VASANTHAKUMAR,
WP(C) NO. 2335 OF 2019 & conn. cases 38
VASANTHA BHAVAN, KARIKULAM P.O., PAZHAVANGADI VILLAGE,
RANNY, PATHANAMTHITTA-689 672.
ADDL.R7 THE STATE POLICE CHIEF,
STATE OF KERALA
(IS SUO MOTU IMPLEADED AS THE ADDL.7TH RESPONDENT AS
PER ORDER DATED 16.2.2022)
BY ADVS.VIDYA KURIAKOSE, GP
SRI.M.GOPIKRISHNAN NAMBIAR
SRI.K.JOHN MATHAI
SRI.KURYAN THOMAS
SRI.JOSON MANAVALAN
SRI.PAULOSE C. ABRAHAM
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
16.02.2022, ALONG WITH WP(C).2335/2019 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 2335 OF 2019 & conn. cases 39
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
WEDNESDAY, THE 16TH DAY OF FEBRUARY 2022 / 27TH MAGHA, 1943
WP(C) NO. 26667 OF 2019
PETITIONER/S:
SANTHAMMA K.S
AGED 67 YEARS
W/O.BALAN, KAYYALAKKATHU HOUSE, ATHIKKAYAM, NARANMOZHI,
PATHANAMTHITTA DISTRICT
BY ADVS.
MANSOOR.B.H.
R.RENJITH
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY, TAXES DEPARTMENT, GOVT
SECRETARIAT, THIRUVANANTHAPURAM
2 DEPUTY THAHASILDHAR,
TALUK OFFICE, RANNI TALUK, RANNI
3 VILLAGE OFFICER,
ANTHIKKAYAM VILLAGE OFFICE, RANNI
4 BRANCH MANAGER,
CANARA BANK, RANNY BRANCH, RANNY.
5 P.N.SANTHOSH KUMAR,
PAROOR KIZHAKETHIL HOUSE, EDAKULAM, VADASSERIKKARA,
PATHANAMTHITTA
6 VASANTHAKUMAR,
WP(C) NO. 2335 OF 2019 & conn. cases 40
VASANTHAKUMAR BHAVAN, KARIKULAM.P.O, PAZHAVANGADI
VILLAGE, RANNY, PATHANAMTHITTA
ADDL.R7 THE STATE POLICE CHIEF,
STATE OF KERALA
(IS SUO MOTU IMPLEADED AS THE ADDL.7TH RESPONDENT AS
PER ORDER DATED 16.2.2022)
BY ADVS.VIDYA KURIAKOSE, GP
SRI.M.GOPIKRISHNAN NAMBIAR
SRI.K.JOHN MATHAI
SRI.JOSON MANAVALAN
SRI.KURYAN THOMAS
SRI.PAULOSE C. ABRAHAM
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
16.02.2022, ALONG WITH WP(C).2335/2019 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 2335 OF 2019 & conn. cases 41
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
WEDNESDAY, THE 16TH DAY OF FEBRUARY 2022 / 27TH MAGHA, 1943
WP(C) NO. 26699 OF 2019
PETITIONER/S:
1 SINDHU
AGED 48 YEARS
W/O.YESODHARAN, POOTHOZHITHIL HOUSE, KOTTAMONPARA,
SEETHATHODU, PATHANAMTHITTA DISTRICT.
2 LATHAKUMARI
AGED 54 YEARS
W/O.VASUDEVAN, MANOTHARAYIL HOUSE, KOTTAMANPARA,
SEETHATHODU, PATHANAMTHITTA DISTRICT.
BY ADV MANSOOR.B.H.
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY ITS SECRETARY, TAXES DEPARTMENT, GOVT
SECRETARIAT, THIRUVANANTHAPURAM-695001.
2 DEPUTY THAHSILDHAR,
TALUK OFFICE, KONNI TALUK, PATHANAMTHITTA DISTRICT-
689691.
3 VILLAGE OFFICER,
SEETHATHODU VILLAGE OFFICE, KONNI-689677,
PATHANAMTHITTA DISTRICT.
4 BRANCH MANAGER,
CANARA BANK, RANNY BRANCH, RANNY, PATHANAMTHITTA
WP(C) NO. 2335 OF 2019 & conn. cases 42
DISTRICT-689672.
5 P.N.SANTHOSH KUMAR,
PAROOR KIZHAKETHIL HOUSE, EDAKULAM, VADASSERIKARA,
PATHANAMTHITTA-689672.
6 VASANTHAKUMAR,
VASANTHA BHAVAN, KARIKULAM.P.O., PAZHAVANGADI VILLAGE,
RANNY, PATHANAMTHITTA-689672.
ADDL.R7 THE STATE POLICE CHIEF,
STATE OF KERALA
(IS SUO MOTU IMPLEADED AS THE ADDL.7TH RESPONDENT AS
PER ORDER DATED 16.2.2022)
BY ADVS.VIDYA KURIAKOSE, GP
SRI.M.GOPIKRISHNAN NAMBIAR
SRI.K.JOHN MATHAI
SRI.JOSON MANAVALAN
SRI.KURYAN THOMAS
SRI.PAULOSE C. ABRAHAM
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
16.02.2022, ALONG WITH WP(C).2335/2019 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 2335 OF 2019 & conn. cases 43
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
WEDNESDAY, THE 16TH DAY OF FEBRUARY 2022 / 27TH MAGHA, 1943
WP(C) NO. 27642 OF 2019
PETITIONER/S:
1 SREEJA
AGED 36 YEARS
W/O. ANILKUMAR, THEPPUKALLINGAL VEEDU, CHITTAR, KONNI,
PATHANAMTHITTA.
2 JAYASREE
AGED 44 YEARS
PURAMON VEEDU, CHITTAR, KONNI, PATHANAMTHITTA.
BY ADVS.
MANSOOR.B.H.
RENJITH.R.NAIR
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY,
TAXES DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANATHAPURAM-695001.
2 DEPUTY TAHSILDHAR,
TALUK OFFICE, KONNI TALUK, RANNI-689691.
3 VILLAGE OFFICER,
CHITTAR VILLAGE OFFICE, RANNI-689691.
4 BRANCH MANAGER,
CANARA BANK, RANNY BRANCH, RANNY-689672.
WP(C) NO. 2335 OF 2019 & conn. cases 44
5 P.N. SANTHOSHKUMAR,
PAROORKIZHAKETHIL HOUSE, EDAKULAM, VADASSERIKKARA,
PATHANAMTHITTA-689672.
6 VASANTHAKUMAR,
VASANTHABHAVAN, KARIKULAM P O, PAZHAVANGADI VILLAGE,
RANNY,
PATHANAMTHITTA-689672.
ADDL.R7 THE STATE POLICE CHIEF,
STATE OF KERALA
(IS SUO MOTU IMPLEADED AS THE ADDL.7TH RESPONDENT AS
PER ORDER DATED 16.2.2022)
BY ADVS.VIDYA KURIAKOSE, GP
SRI.M.GOPIKRISHNAN NAMBIAR
SRI.K.JOHN MATHAI
SRI.JOSON MANAVALAN
SRI.KURYAN THOMAS
SRI.PAULOSE C. ABRAHAM
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
16.02.2022, ALONG WITH WP(C).2335/2019 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 2335 OF 2019 & conn. cases 45
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
WEDNESDAY, THE 16TH DAY OF FEBRUARY 2022 / 27TH MAGHA, 1943
WP(C) NO. 27654 OF 2019
PETITIONER/S:
1 SINDHU
AGED 41 YEARS
W/O. MADHUSUDHANAN, KULATHIL VEEDU,
ATHIKKAYAM, RANNI, PATHANAMTHITTA.
2 SHOBHA
AGED 48 YEARS
W/O. ANIL, PANACHIPARA VEEDU, ATHIKKAYAM, RANNI,
PATHANAMTHITTA.
BY ADVS.
MANSOOR.B.H.
SRI.RENJITH.R.NAIR
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY,
TAXES DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695001.
2 DEPUTY THAHASILDHAR,
TALUK OFFICE, KONNI TALUK, RANNI-689691.
3 VILLAGE OFFICER,
CHITTAR VILLAGE OFFICE,
RANNI-689691.
4 BRANCH MANAGER,
WP(C) NO. 2335 OF 2019 & conn. cases 46
CANARA BANK, RANNY BRANCH, RANNY-689672.
5 P. N SATHOSHKUMAR,
PAROORKIZHAKETHIL HOUSE,
EDAKULAM, VADASSERIKKARA, PATHANAMTHITTA-689672.
6 VASANTHAKUMAR,
VASANTHABHAVAN, KARIKULAM P O, PAZHAVANGADI VILLAGE,
RANNY, PATHANAMTHITTA-689672.
ADDL.R7 THE STATE POLICE CHIEF,
STATE OF KERALA
(IS SUO MOTU IMPLEADED AS THE ADDL.7TH RESPONDENT AS
PER ORDER DATED 16.2.2022)
BY ADVS.VIDYA KURIAKOSE, GP
SRI.M.GOPIKRISHNAN NAMBIAR
SRI.K.JOHN MATHAI
SRI.JOSON MANAVALAN
SRI.KURYAN THOMAS
SRI.PAULOSE C. ABRAHAM
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
16.02.2022, ALONG WITH WP(C).2335/2019 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 2335 OF 2019 & conn. cases 47
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
WEDNESDAY, THE 16TH DAY OF FEBRUARY 2022 / 27TH MAGHA, 1943
WP(C) NO. 29466 OF 2019
PETITIONER/S:
1 RATNAMMA MURALIDHARAN
AGED 62 YEARS
W/O. MURALIDHARN AJOY BHAVANAM, CHITTAR ,KONNY,.
2 SHEENA AJITH
AGED 32 YEARS
W/O. AJITH THADATHEL VEEDU, CHITTAR, KONNY.
BY ADVS.
MANSOOR.B.H.
R.RENJITH
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY, TAXES DEPARTMENT GOVT.
SECRETARIAT THIRUVANANTHAPURAM 695001.
2 DEPUTY THAHSILDAR,
TALUK OFFICE, KONNI, TALUK KONNI 689 661.
3 VILLAGE OFFICER,
CHITTAR VILLAGE OFFICE, KONNI 689 677.
4 BRANCH MANAGER,
CANARA BANK RANNY BRANCH RANNY 689 672.
5 P.N. SANTHOSH KUMAR,
PAROOR KIZHAKETHIL HOUSE, EDAKULAM VADASSERIKKARA
WP(C) NO. 2335 OF 2019 & conn. cases 48
PATHANAMTHITTA 689 662.
6 VASANTHAKUMAR,
VASANTHA BHAVAN, KARIKULAM P.O. PAZHAVANGADI VILLAGE,
RANNY, PATHANAMTHITTA 689 672.
ADDL.R7 THE STATE POLICE CHIEF,
STATE OF KERALA
(IS SUO MOTU IMPLEADED AS THE ADDL.7TH RESPONDENT AS
PER ORDER DATED 16.2.2022)
BY ADVS.VIDYA KURIAKOSE, GP
SRI.M.GOPIKRISHNAN NAMBIAR
SRI.K.JOHN MATHAI
SRI.JOSON MANAVALAN
SRI.KURYAN THOMAS
SRI.PAULOSE C. ABRAHAM
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
16.02.2022, ALONG WITH WP(C).2335/2019 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 2335 OF 2019 & conn. cases 49
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
WEDNESDAY, THE 16TH DAY OF FEBRUARY 2022 / 27TH MAGHA, 1943
WP(C) NO. 29451 OF 2019
PETITIONER/S:
1 GEETHA BABU
AGED 45 YEARS
W/O BABU,MULAMTHAR VEEDU,CHITTAR ,KONNI.
2 VALSALA,
AGED 55 YEARS
NOORANATTU VEEDU,CHITTAR,
KONNI.
BY ADVS.
MANSOOR.B.H.
SRI.R.RENJITH
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY,TAXES
DEPARTMENT,GOVT.SECTRETARIATE,
THIRUVANANTHAPURAM-695001.
2 DEPUTY THAHSILDAR,
TALUK OFFICE,KONNI TALUK,
KONNI-689661.
3 VILLAGE OFFICER,
CHITTAR VILLAGE OFFICE,
KONNI-689677.
4 BRANCH MANAGER,
WP(C) NO. 2335 OF 2019 & conn. cases 50
CANARA BANK,RANNY BRANCH,
RANNY-689672.
5 P.N.SANTHOSH KUMAR,
PAROOR KIZHAKETHIL HOUSE,
EDAKULAM,VADASSERIKKARA,
PATHANAMTHITTA-689662.
6 VASANTHAKUMAR,
VASANTHABHAVAN,KARIKULAM.P.O,
KARIKULAM.P.O,PAZHAVANGADI
VILLAGE,RANNY,PATHANAMTHITTA-689672.
ADDL.R7 THE STATE POLICE CHIEF,
STATE OF KERALA
(IS SUO MOTU IMPLEADED AS THE ADDL.7TH RESPONDENT AS
PER ORDER DATED 16.2.2022)
BY ADVS.VIDYA KURIAKOSE, GP
GOVERNMENT PLEADER
SRI.M.GOPIKRISHNAN NAMBIAR
SRI.K.JOHN MATHAI
SRI.JOSON MANAVALAN
SRI.KURYAN THOMAS
SRI.PAULOSE C. ABRAHAM
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
16.02.2022, ALONG WITH WP(C).2335/2019 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 2335 OF 2019 & conn. cases 51
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
WEDNESDAY, THE 16TH DAY OF FEBRUARY 2022 / 27TH MAGHA, 1943
WP(C) NO. 30149 OF 2019
PETITIONER/S:
1 GEETHA SURENDRAN
AGED 49 YEARS
W/O. SURENDRAN KALADIMATTATHU, CHITTAR KONNI,
PATHANAMTHITTA.
2 PRESANNA,
AGED 45 YEARS
W/O. SURESH,
POYKAYIL VEEDU, CHITTAR, KONNI, PATHANAMTHITTA.
BY ADVS.
MANSOOR.B.H.
SRI.R.RENJITH
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY, TAXES DEPARTMENT, GOVT
SECRETARIAT, THIRUVANANTHAPURAM 695 001.
2 DEPUTY THAHSILDHAR,
TALUK OFFICE, KONNI TALUK, KONNI 689 691.
3 VILLAGE OFFICER,
CHITTAR VILLAGE OFFICE, KONNI 689 691.
4 BRANCH MANAGER,
CANARA BANK RANNY BRANCH, RANNY 689 672.
WP(C) NO. 2335 OF 2019 & conn. cases 52
5 P.N. SANTHOSHKUMAR,
PAROORKIZHAKETHIL HOUSE, EDAKULAM, VADASSERIKKARA,
PATHANAMTHITTA 689 672.
6 VASANTHAKUMAR,
VASANTHA BHAVAN, KARIKULAM P.O. PAZHAVANGADI VILLAGE,
RANNY, PATHANAMTHITTA 689 672.
ADDL.R7 THE STATE POLICE CHIEF,
STATE OF KERALA
(IS SUO MOTU IMPLEADED AS THE ADDL.7TH RESPONDENT AS
PER ORDER DATED 16.2.2022)
BY ADVS.VIDYA KURIAKOSE, GP
SRI.M.GOPIKRISHNAN NAMBIAR
SRI.K.JOHN MATHAI
SRI.JOSON MANAVALAN
SRI.KURYAN THOMAS
SRI.PAULOSE C. ABRAHAM
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
16.02.2022, ALONG WITH WP(C).2335/2019 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 2335 OF 2019 & conn. cases 53
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
WEDNESDAY, THE 16TH DAY OF FEBRUARY 2022 / 27TH MAGHA, 1943
WP(C) NO. 30063 OF 2019
PETITIONER/S:
1 LALITHAMMA
AGED 63 YEARS
W/O UTHAMAN , ASHAGHAR VEEDU, CHITTAR, KONNI ,
PATHANAMTHITTA
2 SEENAANAND
AGED 37 YEARS
W/O JAYAN, PULIKOOTTUNGAL HOUSE , CHITTAR, KONNI ,
PATHANAMTHITTA
BY ADVS.
MANSOOR.B.H.
SRI.RENJITH.R.NAIR
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY, TAXES DEPARTMENT , GOVT
SECRETARIAT, THIRUVANANTHAPURAM - 695 001
2 DEPUTY TAHSILDHAR,
TALUK OFFICE ,KONNI TALUK , KONNI- 689691
3 VILLAGE OFFICER
CHITTAR VILLAGE OFFICE, KONNI,
4 BRANCH MANAGER
CANARA BANK, RANNY BRANCH. RANNY- 689 672
WP(C) NO. 2335 OF 2019 & conn. cases 54
5 P N SANTHOSH KUMAR
PAROORKIZHAKKETIL HOUSE, EDUKULAM , VADASSERIKKARA,
PATHNAMTHITTA - 689 662
6 VASANTHAKUMAR
VASANTHABHAVAN, KARIKULAM P.O, PAZHAVANGADI VILLAGE,
RANNY, PATHANAMTHITTA-689 682
ADDL.R7 THE STATE POLICE CHIEF,
STATE OF KERALA
(IS SUO MOTU IMPLEADED AS THE ADDL.7TH RESPONDENT AS
PER ORDER DATED 16.2.2022)
BY ADVS.VIDYA KURIAKOSE, GP
SRI.M.GOPIKRISHNAN NAMBIAR
SRI.K.JOHN MATHAI
SRI.JOSON MANAVALAN
SRI.KURYAN THOMAS
SRI.PAULOSE C. ABRAHAM
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
16.02.2022, ALONG WITH WP(C).2335/2019 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 2335 OF 2019 & conn. cases 55
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
WEDNESDAY, THE 16TH DAY OF FEBRUARY 2022 / 27TH MAGHA, 1943
WP(C) NO. 31018 OF 2019
PETITIONER/S:
VIJAYA MANGALAN
AGED 55 YEARS
W/O.MANGALAN, CHERIYAMUZHIKKAL VEEDU, PAZHAVANGADY,
ATHIKKAYAM, RANNI, PATHANAMTHITTA.
BY ADVS.
MANSOOR.B.H.
SRI.RENJITH.R.NAIR
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY, TAXES DEPARTMENT, GOVT.
SECRETARIAT, THIRUVANANTHAPURAM-695001.
2 DEPUTY THAHSILDHAR (R.R.),
TALUK OFFICE, MALLAPALLY TALUK, KONNI-689691.
3 VILLAGE OFFICER,
PERUMPETTI VILLAGE OFFICE, MALLAPALLY TALUK,
PATHANAMTHITTA-689663.
4 BRANCH MANAGER,
CANARA BANK, RANNY BRANCH, RANNY, -689672.
5 P.N.SANTHOSHKUMAR,
PAROOR KIZHAKETHIL HOUSE, EDAKULAM, VADASSERIKKARA,
PATHANAMTHITTA-689662.
WP(C) NO. 2335 OF 2019 & conn. cases 56
6 VASANTHAKUMAR,
VASANTHA BHAVAN, KARIKULAM P.O., PAZHAVANGADI VILLAGE,
RANNY, PATHANAMTHITTA-689682.
ADDL.R7 THE STATE POLICE CHIEF,
STATE OF KERALA
(IS SUO MOTU IMPLEADED AS THE ADDL.7TH RESPONDENT AS
PER ORDER DATED 16.2.2022)
BY ADVS.VIDYA KURIAKOSE, GP
SRI.M.GOPIKRISHNAN NAMBIAR
SRI.K.JOHN MATHAI
SRI.JOSON MANAVALAN
SRI.KURYAN THOMAS
SRI.PAULOSE C. ABRAHAM
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
16.02.2022, ALONG WITH WP(C).2335/2019 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 2335 OF 2019 & conn. cases 57
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
WEDNESDAY, THE 16TH DAY OF FEBRUARY 2022 / 27TH MAGHA, 1943
WP(C) NO. 30952 OF 2019
PETITIONER/S:
SUNITHA SHABU
AGED 39 YEARS
W/O.SHABU, PUTHUPARAMBIL VEEDU, CHITTAR, KONNI,
PATHANAMTHITTA
BY ADVS.
MANSOOR.B.H.
SRI.RENJITH.R.NAIR
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY, TAXES DEPARTMENT,
GOVT.SECRETARIAT, THIRUVANANTHAPURAM-695001
2 DEPUTY TAHSILDHAR
TALUK OFFICE, KONNI TALUK, KONNI-689691
3 VILLAGE OFFICER
CHITTAR VILLAGE OFFICE, KONNI-689663
4 BRANCH MANAGER,
CANARA BANK, RANNY BRANCH, RANNY-689672
5 P.N.SANTHOSHKUMAR
PAROORKIZHAKETHIL HOUSE, EDAKULAM, VADASSERIKKARA,
PATHANAMTHITTA-689662
6 VASANTHAKUMAR,
WP(C) NO. 2335 OF 2019 & conn. cases 58
VASANTHABHAVAN, KARIKULAM.P.O., PAZHAVANGADI VILLAGE,
RANNY, PATHANAMTHITTA-689682
ADDL.R7 THE STATE POLICE CHIEF,
STATE OF KERALA
(IS SUO MOTU IMPLEADED AS THE ADDL.7TH RESPONDENT AS
PER ORDER DATED 16.2.2022)
BY ADVS.VIDYA KURIAKOSE, GP
SRI.M.GOPIKRISHNAN NAMBIAR
SRI.K.JOHN MATHAI
SRI.JOSON MANAVALAN
SRI.KURYAN THOMAS
SRI.PAULOSE C. ABRAHAM
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
16.02.2022, ALONG WITH WP(C).2335/2019 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 2335 OF 2019 & conn. cases 59
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
WEDNESDAY, THE 16TH DAY OF FEBRUARY 2022 / 27TH MAGHA, 1943
WP(C) NO. 30936 OF 2019
PETITIONER/S:
1 USHA,
AGED 39 YEARS
W/O ANANDARAJAN, KALAPURACKAL VEEDU, CHITTAR,
KONNI,PATHANAMTHITTA
2 SWAPNA,
AGED 41 YEARS
W/O RAVEENDRAN, PUTHENVEEDU, CHITTAR,
KONNI,PATHANAMTHITTA
BY ADV MANSOOR.B.H.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY, TAXES DEPARTMENT, GOVT
SECRETARIAT, THIRUVANANTHAPURAM-695 001.
2 DEPUTY THAHSILDHAR,
TALUK OFFICE, KONNI TALUK, KONNI-689 691.
3 VILLAGE OFFICER,
CHITTAR VILLAGE OFFICE, KONNI-689 663.
4 BRANCH MANAGER,
CANARA BANK, RANNY BRANCH, RANNY-689 672.
5 P.N. SANTHOSHKUMAR,
PAROORKIZHAKETHIL HOUSE, EDAKULAM, VADASSERIKKARA,
WP(C) NO. 2335 OF 2019 & conn. cases 60
PATHANAMTHITTA-689 662.
6 VASANTHAKUMAR,
VASANTHA BHAVAN, KARIKULAM P.O.PAZHAVANGADI VILLAGE,
RANNY, PATHANAMTHITTA-689 682.
ADDL.R7 THE STATE POLICE CHIEF,
STATE OF KERALA
(IS SUO MOTU IMPLEADED AS THE ADDL.7TH RESPONDENT AS
PER ORDER DATED 16.2.2022)
BY ADVS.VIDYA KURIAKOSE, GP
SRI.M.GOPIKRISHNAN NAMBIAR
SRI.K.JOHN MATHAI
SRI.JOSON MANAVALAN
SRI.KURYAN THOMAS
SRI.PAULOSE C. ABRAHAM
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
16.02.2022, ALONG WITH WP(C).2335/2019 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 2335 OF 2019 & conn. cases 61
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
WEDNESDAY, THE 16TH DAY OF FEBRUARY 2022 / 27TH MAGHA, 1943
WP(C) NO. 33340 OF 2019
PETITIONER/S:
1 PANKAJAKSHI,
AGED 60 YEARS
W/O. SUDHAKARAN OLIKAL HOUSE, PERUNAD, RANNI 689 711
2 RADHAMONI,
AGED 54 YEARS
W/O. SURESH, OLIKKAL VEEDU, PERUNAD, RANNI 689 711
BY ADVS.
MANSOOR.B.H.
SRI.R.RENJITH
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY, TAXES DEPARTMENT, GOVT.
SECRETARIAT, THIRUVANANTHAPURAM 695 001
2 DEPUTY THAHSILDHAR (R.R)
, TALUK OFFICE, RANNI 689 673.
3 VILLAGE OFFICER,
PERUNAD VILLAGE OFFICE, PERUNAD, RANNI 689 673.
4 BRANCH MANAGER,
CANARA BANK, RANNY BRANCH, SNDP BUILDINGS, RANNI 689
672.
5 P.N SANTHOSHKUMAR,
WP(C) NO. 2335 OF 2019 & conn. cases 62
PAROOR KIZHAKETHIL HOUSE, EDAKULAM, VADASSERIKKARA,
PATHANAMTHITTA 689 662.
6 VASANTHAKUMAR,
VASANTHA BHAVAN, KARIKULAM P.O, PAZHAVANGAD VILLAGE,
RANNY, PATHANAMTHITTA 689 673.
ADDL.R7 THE STATE POLICE CHIEF,
STATE OF KERALA
(IS SUO MOTU IMPLEADED AS THE ADDL.7TH RESPONDENT AS
PER ORDER DATED 16.2.2022)
BY ADVS.VIDYA KURIAKOSE, GP
SRI.M.GOPIKRISHNAN NAMBIAR
SRI.K.JOHN MATHAI
SRI.JOSON MANAVALAN
SRI.KURYAN THOMAS
SRI.PAULOSE C. ABRAHAM
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
16.02.2022, ALONG WITH WP(C).2335/2019 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 2335 OF 2019 & conn. cases 63
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
WEDNESDAY, THE 16TH DAY OF FEBRUARY 2022 / 27TH MAGHA, 1943
WP(C) NO. 33309 OF 2019
PETITIONER/S:
MINU ANIL,
AGED 40 YEARS
W/O ANILKUMAR, PULIPARATHADATHIL HOUSE, CHERUKULANJI,
ADICHIPUZHA, RANNI- 689 673.
BY ADVS.
MANSOOR.B.H.
SRI.R.RENJITH
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY ITS SECRETARY, TAXES DEPARTMENT , GOVT.
SECRETARIAT, THIRUVANANTHAPURAM - 695 001.
2 DEPUTY THAHSILDHAR (R.R),
TALUK OFFICE, RANNI - 689 673.
3 VILLAGE OFFICER,
PAZHAVANGADI VILLAGE OFFICE, PAZHAVANGADI, RANNI-689
673.
4 BRANCH MANAGER,
CANARA BANK, RANNI BRANCH, SNDP BUILDINGS, RANNI - 689
672.
5 P.N. SANTHOSH KUMAR,
PAROORKIZHAKETHIL HOUSE, EDAKULAM, VADASSERIKKARA,
WP(C) NO. 2335 OF 2019 & conn. cases 64
PATHANAMTHITTA - 689662.
6 VASANTHA KUMAR,
VASANTHA BHAVAN, KARIKULAM P.O., PAZHAVANGADI VILLAGE,
RANNY, PATHANAMTHITTA - 689 673.
ADDL.R7 THE STATE POLICE CHIEF,
STATE OF KERALA
(IS SUO MOTU IMPLEADED AS THE ADDL.7TH RESPONDENT AS
PER ORDER DATED 16.2.2022)
BY ADVS.VIDYA KURIAKOSE, GP
SRI.M.GOPIKRISHNAN NAMBIAR
SRI.K.JOHN MATHAI
SRI.JOSON MANAVALAN
SRI.KURYAN THOMAS
SRI.PAULOSE C. ABRAHAM
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
16.02.2022, ALONG WITH WP(C).2335/2019 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 2335 OF 2019 & conn. cases 65
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
WEDNESDAY, THE 16TH DAY OF FEBRUARY 2022 / 27TH MAGHA, 1943
WP(C) NO. 33392 OF 2019
PETITIONER/S:
1 BINDHU ANILKUMAR,
AGED 43 YEARS
W/O ANILKUMAR, MUNDUMANNI HOUSE, MANAKKAYAM, CHITTAR-
689 663.
2 VILASINI KOMALAN,
AGED 61 YEARS
W/O KOMALAN, THADATHIL HOUSE, MANAKKAYAM, CHITTAR-689
663.
BY ADVS.
MANSOOR.B.H.
SRI.R.RENJITH
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY, TAXES DEPARTMENT,
GOVERNMENT SECRETARIATE, THIRUVANANTHAPURAM-695 001.
2 DEPUTY THAHSILDAR (R R),
TALUK OFFICE, RANNI-689 673,PATHANMATHITTA DISTRICT.
3 VILLAGE OFFICER,
PERUNAD VILLAGE OFFICE, PERUNAD, RANNI-689
673.PATHANAMTHITTA DISTRICT.
4 BRANCH MANAGER,
CANARA BANK, RANNY BRANCH, SNDP BUILDINGS, RANNI-689
WP(C) NO. 2335 OF 2019 & conn. cases 66
676, PATHANAMTHITTA DISTRICT.
5 P.N. SANTHOSHKUMAR,
PAROORKIZHAKETHIL HOUSE, EDAKULAM, VADASSERIKKARA,
PATHANAMTHITTA-689 662.
6 VASANTHAKUMAR,
VASANTHA BHAVAN, KARIKULAM P.O.PAZHAVANGADI VILLAGE,
RANNY, PATHANAMTHITTA-689 673.
ADDL.R7 THE STATE POLICE CHIEF,
STATE OF KERALA
(IS SUO MOTU IMPLEADED AS THE ADDL.7TH RESPONDENT AS
PER ORDER DATED 16.2.2022)
BY ADVS.VIDYA KURIAKOSE,GP
SRI.M.GOPIKRISHNAN NAMBIAR
SRI.K.JOHN MATHAI
SRI.JOSON MANAVALAN
SRI.KURYAN THOMAS
SRI.PAULOSE C. ABRAHAM
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
16.02.2022, ALONG WITH WP(C).2335/2019 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 2335 OF 2019 & conn. cases 67
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
WEDNESDAY, THE 16TH DAY OF FEBRUARY 2022 / 27TH MAGHA, 1943
WP(C) NO. 33393 OF 2019
PETITIONER/S:
1 SHYAMALA RAJENDRAN,
AGED 52 YEARS
W/O RAJENDRAN, MUTTITHARAYIL, RANNI-689 673.
2 P.V.SWARNAMMA,
AGED 47 YEARS
W/O VIJAYASARMA, PUTHUPARAMBIL, PAZHAVANGADI, RANNI
ANGADI-689 673.
BY ADVS.
MANSOOR.B.H.
SRI.R.RENJITH
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY ITS SECRETARY, TAXES DEPARTMENT,
GOVERNMENT SECRETARIATE, THIRUVANANTHAPURAM-695 001.
2 DEPUTY THAHSILDAR (RR),
TALUK OFFICE, RANNI-689 673.
3 VILLAGE OFFICER,
PAZHAVANGADI VILLAGE OFFICE, PAZHAVANGADI RANNI-689
673.
4 BRANCH MANAGER,
CANARA BANK, RANNY BRANCH, SNDP BUILDINGS, RANNI-689
WP(C) NO. 2335 OF 2019 & conn. cases 68
672.
5 P.N. SANTHOSH KUMAR,
PAROORKIZHAKETHIL HOUSE, EDAKULAM, VADASSERIKKARA,
PATHANAMTHITTA-689 662.
6 VASANTHAKUMAR,
VASANTHA BHAVAN, KARIKULAM P.O.PAZHAVANGADI VILLAGE,
RANNY, PATHANAMTHITTA-689 673.
ADDL.R7 THE STATE POLICE CHIEF,
STATE OF KERALA
(IS SUO MOTU IMPLEADED AS THE ADDL.7TH RESPONDENT AS
PER ORDER DATED 16.2.2022)
BY ADVS. VIDYA KURIAKOSE, GP
SRI.M.GOPIKRISHNAN NAMBIAR
SRI.K.JOHN MATHAI
SRI.JOSON MANAVALAN
SRI.KURYAN THOMAS
SRI.PAULOSE C. ABRAHAM
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
16.02.2022, ALONG WITH WP(C).2335/2019 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 2335 OF 2019 & conn. cases 69
P.V.KUNHIKRISHNAN, J
-----------------------------------------------
WP(C) Nos.2335/2019, 4261/2020, 4217/2020, 4276/2020,
4251/2020, 5121/2020, 5093/2020, 5535/2020, 17977/2019,
19095/2019, 19172/2019, 20915/2019, 21110/2019, 21121/2019,
21265/2019, 21220/2019, 26600/2019, 26631/2019, 26615/2019,
26667/2019, 26699/2019, 27642/2019, 27654/2019, 29466/2019,
29451/2019, 30149/2019, 30063/2019, 31018/2019, 30952/2019,
30936/2019, 33340/2019, 33309/2019, 33392/2019, 33393/2019
-------------------------------------------------------------------------
Dated this the 16th day of February, 2022
JUDGMENT
These writ petitions are connected and therefore, I am disposing these writ petitions by a common judgment.
2. I will take W.P.(C.) No. 4276/2020 as the leading case and narrate the facts in that case. The facts in the other cases are also similar. The petitioners in W.P.(C.) No. 4276/2020 are the Convenor and Joint Convenor of Aruvippuram Micro Finance Unit, which is a unit of Perumpara SNDP 2072 ( ശ ഖ യ ഗ ) which is affiliated to the SNDP Union, Ranni, Sree Narayana Dharma Paripalana Yogam (for short 'SNDP Yogam'). The 4 th respondent WP(C) NO. 2335 OF 2019 & conn. cases 70
-Bank in this case provided financial assistance to the petitioners for commencing a small scale industrial unit in the year 2013.
The said loan was granted in connection with a scheme implemented by the SNDP Yogam for the upliftment of empowerment of men through micro finance scheme. The respondents 5 and 6 are the then President and Secretary of SNDP Union, Ranni. It is the case of the petitioners that they made to believe the petitioners that the loan amount will be disbursed through the bank account of SNDP union, Ranni and the same has to be repaid through the said account. It is the case of the petitioners that the petitioners and all other members, who are the beneficiaries had repaid the amount towards the loan and the same was endorsed in the passbook issued by the Union. They produced the passbook issued by the Sree Narayana Microfinance institution, SNDP Union, Ranni. It is the case of the petitioners that respondent Nos. 5 and 6 in collusion with the Manager obtained several loans by producing forged documents and in this regard, the Pathanamthitta Police registered criminal cases and WP(C) NO. 2335 OF 2019 & conn. cases 71 the cases are pending trial. According to the petitioners, the respondents 5 and 6 have not paid the amount collected from the petitioners towards the loan account and thereby, they committed fraud and cheating. Subsequently, the petitioners received revenue recovery notice based on the requisition of the Bank for the non-payment of the loan amount. Aggrieved by the same, this writ petition is filed. In all the other writ petitions, similar is the facts and similar is the grievance. In all these writ petitions, revenue recovery proceedings are challenged.
3. Heard Adv.B.H.Mansoor, the learned counsel appearing for the petitioners in this writ petition. I also heard the learned Standing Counsel appearing for the respective Bank and also the learned Government Pleader.
4. In all these cases, the grievance of the petitioners is that the Bank provided financial assistance for commencing small scale industrial unit and the loan was granted in connection with the scheme implemented by the SNDP Yogam for the upliftment and empowerment of Men through Micro Finance Scheme. It is WP(C) NO. 2335 OF 2019 & conn. cases 72 the definite case of the petitioners that the party respondents in the writ petition, who are the office bearers of the SNDP Union made to believe the petitioners that the loan amount will be disbursed through the bank account of the SNDP Union of the region concerned and the same has to be repaid through the said account.
5. It is the definite case of the petitioners that all of them repaid the amount and the same was endorsed in the passbook issued by the Union concerned of the SNDP Yogam. But the amount paid by the petitioners is not transferred to the Bank and the Bank issued revenue recovery proceedings. The grievance raised by the petitioners is serious. If the allegations raised by the petitioners are correct, it is clear that the party respondents in these writ petitions are liable to face civil proceedings and criminal prosecution. But this Court, while invoking the powers under Article 226 of the Constitution of India, cannot decide this matter. There are disputed facts. According to the petitioners, they paid the amount and they have got documents to show the WP(C) NO. 2335 OF 2019 & conn. cases 73 same. But the Bank says that the amount is not received and the Bank initiated recovery proceedings including Revenue Recovery.
So evidence is necessary to prove the same. But if the facts narrated in the writ petitions are proved, it is a serious matter which is to be considered by a competent Court. The petitioners can approach the competent Civil Court or the petitioners can avail the remedy as per the Revenue Recovery Act to redress their grievance. If the action of the party respondents constitute "unregulated deposit scheme," the petitioners can approach the competent Court as per the Banning of Unregulated Deposit Scheme Act, 2019 (BUDS Act), in the light of the judgment of this Court in Raveendran Pillai P. and others v. State of Kerala and Others [2021 (1) KHC 38]. Since a genuine grievance is raised by the petitioners, this Court feel that a breathing time is to be given to the petitioners to avail their alternative remedy as per law. Therefore, the revenue recovery proceedings in all these cases can be kept in abeyance for a period of three months, during which period, the petitioners can avail their alternative WP(C) NO. 2335 OF 2019 & conn. cases 74 remedy available as per law.
6. Before concluding, it is to be noted that the grievance raised by the petitioners is a serious one. In the writ petitions it is stated that criminal cases are registered based on the complaint of the petitioners. It is also stated that in some cases the final report is filed and those cases are pending trial before the jurisdictional Courts. If in any of these cases criminal complaint is not filed, those petitioners are free to approach the jurisdictional police station and the jurisdictional Station House Officer concerned will do the needful in accordance to law, if any such complaint is received. The cases which are already registered is to be concluded immediately if not already concluded, because there is grievance to the petitioners that their amount is misappropriated by the party respondents. For that purpose, the State Police Chief can constitute a Special Team to complete the investigation in all the pending criminal cases registered in connection with this issue. The petitioners can approach the State Police Chief with a representation to constitute a Special WP(C) NO. 2335 OF 2019 & conn. cases 75 Investigating Team to investigate all these cases together, and if such a request is received, the State Police Chief will do the needful in accordance to law. If any of the case is pending trial, the aggrieved party/prosecution witnesses, if any, can approach the jurisdictional Court for an early disposal of the case, and if such an application is filed, the jurisdictional Court will consider the same and do the needful to conclude the trial as expeditiously as possible.
Therefore, these writ petitions are disposed of in the following manner:
"1. The petitioners are free to challenge the recovery proceedings against them, in accordance to law, by availing the alternative remedy. To facilitate the petitioners to avail the alternative remedy, revenue recovery proceedings initiated against the petitioners in these cases are stayed for a period of three months from today. During the above period, the petitioners can do the needful to avail the alternative remedy.
2. The petitioners in these cases can approach the jurisdictional Station House Officer concerned with a WP(C) NO. 2335 OF 2019 & conn. cases 76 complaint narrating their grievance, if no criminal case is registered in connection with their grievance. If such a complaint is received the Station House Officer concerned will do the needful, in accordance to law.
3. The petitioners can approach the State Police Chief with a representation to investigate the criminal cases registered in connection with these cases by constituting a Special Team and if such a representation is received, the State Police Chief will do the needful, in accordance to law.
4. If any of the cases registered based on the complaint of the petitioners are reached the stage of trial, the aggrieved party/prosecution witnesses in those cases can approach the jurisdictional Court with a petition for an early disposal of those cases and if such a petition is received, the jurisdictional Court will try to expedite the trial and will conclude the trial, as expeditiously as possible.
SD/-
P.V.KUNHIKRISHNAN JUDGE SKS das WP(C) NO. 2335 OF 2019 & conn. cases 77 APPENDIX OF WP(C) 4261/2020 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE PASSBOOK ISSUED BY THE SREE NARAYANA MICROFINANCE INSTITUTION, SNDP YOGAM, RANNI UNION EXHIBIT P2 TRUE COPY OF THE DEMAND NOTICE UNDER SEC 7 KERALA REVENUE RECOVERY ACT BEARING RRC NO.2019/3930/03 ISSUED BY THE SECOND RESPONDENT EXHIBIT P3 TRUE COPY OF THE NOTICE UNDER SEC 34 OF KERALA REVENUE RECOVERY ACT BEARING RRC NO.2019/3930/03 ISSUED BY THE SECOND RESPONDENT EXHIBIT P4 TRUE COPY OF THE ORDER DATED 17/10/2019 IN W.P(C) NO.27654/2019 WP(C) NO. 2335 OF 2019 & conn. cases 78 APPENDIX OF WP(C) 4217/2020 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE PASSBOOK ISSUED BY THE SREE NARAYANA MICROFINANCE INSTITUTION, SNDP YOGAM, RANNI UNION.
EXHIBIT P2 TRUE COPY OF THE DEMAND NOTICE UNDER SECTION
7 OF KERALA REVENUE RECOVERY ACT BARING RRC NO.2019/4155/03 ISSUED BY THE SECOND RESPONDENT DATED 03.09.2019.
EXHIBIT P3 TRUE COPY OF THE NOTICE UNDER SECTION 34 OF KERALA REVENUE RECOVERY ACT BEARING RRC NO.2019/4155/03 ISSUED BY THE SECOND RESPONDENT DATED 03.09.2019.
EXHIBIT P4 TRUE COPY OF THE ORDER DATED 17.10.2019 IN WPC NO.27654/2019.
WP(C) NO. 2335 OF 2019 & conn. cases 79APPENDIX OF WP(C) 4276/2020 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE PASSBOOK ISSUED BY THE SREE NARAYANA MICRO FINANCE INSTITUTION, SNDP YOGAM, RANNI UNION EXHIBIT P2 TRUE COPY OF THE COMPLAINT DATED 26.6.2018 EXHIBIT P3 TRUE COPY OF THE DEMAND NOTICE UNDER SEC 7 OF KERALA REVENUE RECOVERY ACT BEARING RRC NO.2019/4166/03 ISSUED BY THE SECOND RESPONDENT EXHIBIT P4 TRUE COPY OF THE NOTICE UNDER SEC 34 OF KERALA REVENUE RECOVERY ACT BEARING RRC NO.2019/4166/03 ISSUED BY THE SECOND RESPONDENT EXHIBIT P5 TRUE COPY OF THE ORDER DATED 17.10.2019 IN WP(C)NO.27654/2019 WP(C) NO. 2335 OF 2019 & conn. cases 80 APPENDIX OF WP(C) 4251/2020 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE PASSBOOK BY THE SREE NARAYANA MICROFINANCE INSTITUTION, SNDP YOGAM, RANNI UNION EXHIBIT P2 TRUE COPY OF THE COMPLIANT DATED 18.6.2018 EXHIBIT P3 TRUE COPY OF THE DEMAND NOTICE UNDER SEC 7 OF KERALA REVENUE RECOVERY ACT BEARING RRC NO.2019/3719/03 ISSUED BY THE SECOND RESPONDENT EXHIBIT P4 TRUE COPY OF THE DEMAND NOTICE UNDER SEC 34 OF KERALA REVENUE RECOVERY ACT BEARING RRC NO.2019/3719/03 ISSUED BY THE SECOND RESPONDENT EXHIBIT P5 TRUE COPY OF THE ORDER DARED 17/10/2019 IN W.P(C) NO.27654/2019 WP(C) NO. 2335 OF 2019 & conn. cases 81 APPENDIX OF WP(C) 5121/2020 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE PASSBOOK ISSUED BY THE SREE NARAYANA MICROFINANCE INSTITUTION, SNDP YOGAM, RANNI UNION.
EXHIBIT P2 TRUE COPY OF THE DEMAND NOTICE UNDER SECTION 7 OF KERALA REVENUE RECOVERY ACT BEARING RRC NO. 2019/3844/03 ISSUED BY THE SECOND RESPONDENT.
EXHIBIT P3 TRUE COPY OF THE ORDER DATED 17.10.2019 IN WP(C) NO. 27654/2019.
WP(C) NO. 2335 OF 2019 & conn. cases 82APPENDIX OF WP(C) 5093/2020 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE PASSBOOK ISSUED BY THE SREE NARAYANA MICROFINANCE INSTITUTION, SNDP YOGAM, RANNI UNION.
EXHIBIT P2 TRUE COPY OF THE COMPLAINT DATED 13.8.2018 SUBMITTED BY THE PETITIONERS BEFORE THE CIRCLE INSPECTOR OF POLICE, RANNI EXHIBIT P3 TRUE COPY OF THE NOTICE UNDER SEC.34 OF KERALA REVENUE RECOVERY ACT BEARING RRC NO.2019/4188/03 ISSUED BY THE SECOND RESPONDENT.
EXHIBIT P4 TRUE COPY OF THE ORDER DATED 17.10.2019 IN W.P.(C)NO.27654/2019.
WP(C) NO. 2335 OF 2019 & conn. cases 83APPENDIX OF WP(C) 5535/2020 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE PASSBOOK ISSUED BY THE SREE NARAYANA MICROFINANCE INSTITUTION,SNDP YOGAM,RANNI UNION EXHIBIT P2 TRUE COPY OF THE DEMAND NOTICE UNDER SEC 7 OF KERALA REVENUE RECOVERY ACT BEARING RRC NO.2019/4174/03 EXHIBIT P3 TRUE COPY OF THE NOTICE U/S34 OF THE REVENUE RECOVERY ACT BEARING RRC NO.2019/4174/03 ISSUED BY THE 2ND RESPONDENT EXHIBIT P4 TRUE COPY OF THE ORDER DATED 17.10.2019 IN W.P(C) NO.27654/2019 WP(C) NO. 2335 OF 2019 & conn. cases 84 APPENDIX OF WP(C) 17977/2019 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE PASSBOOK ISSUED BY THE SREE NARAYANA MICROFINANCE INSTITUTION, SNDP YOGAM, RANNI UNION.
EXHIBIT P2 TRUE COPY OF THE NOTICE DATED 05/03/2019 ISSUED BY THE RESPONDENT.
EXHIBIT P3 TRUE COPY OF THE F.I.R. IN CRIME NO.499/2019 OF RANNY POLICE STATION.
EXHIBIT P4 TRUE COPY OF THE DEMAND NOTICE UNDER SECTION 7 OF THE KERALA REVENUE RECOVERY ACT BEARING RRC NO. 2019/4535/03 ISSUED BY THE RESPONDENT.
EXHIBIT P5 TRUE COPY OF THE NOTICE UNDER SECTION 34 OF THE KERALA REVENUE RECOVERY ACT BEARING RRC NO.2019/4535/03 ISSUED BY THE RESPONDENT.
WP(C) NO. 2335 OF 2019 & conn. cases 85APPENDIX OF WP(C) 19095/2019 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE PASSBOOK ISSUED BY THE SREE NARAYANA MICROFINANCE INSTITUTION, SNDP YOGAM, RANNI UNION.
EXHIBIT P2 TRUE COPY OF THE NOTICE DATED 05/03/2019 ISSUED BY THE RESPONDENT.
EXHIBIT P3 TRUE COPY OF THE COMPLAINT SUBMITTED THE PETITIONERS DATED 09/07/2019 AND ITS RECEIPT.
EXHIBIT P4 TRUE COPY OF THE DEMAND NOTICE UNDER SEC 7 OF KERALA REVENUE RECOVERY ACT BEARING RRC NO.2019/4128/03 ISSUED BY THE 2ND RESPONDENT.
EXHIBIT P5 TRUE COPY OF THE NOTICE UNDER SEC. 34 OF KERALA REVENUE RECOVERY ACT BEARING RRC NO.2019/4128/03 ISSUED BY THE 2ND RESPONDENT.
EXHIBIT P6 TRUE COPY OF THE ORDER DATED 02/07/2019 IN WPC NO. 17977/2019.
WP(C) NO. 2335 OF 2019 & conn. cases 86APPENDIX OF WP(C) 19172/2019 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE PASSBOOK ISSUED BY THE SREE NARAYANA MICROFINANCE INSTITUTION, SNDP YOGAM, RANNI UNION.
EXHIBIT P2 TRUE COPY OF THE NOTICE DATED 08.03.2019 ISSUED BY THE RESPONDENT.
EXHIBIT P3 TRUE COPY OF THE COMPLAINT SUBMITTED THE PETITIONERS DATED 08.07.2019 AND ITS RECEIPT.
EXHIBIT P4 TRUE COPY OF THE DEMAND NOTICE UNDER SEC 7 OF KERALA REVENUE RECOVERY ACT BEARING RRC NO.2019/4158/03 ISSUED BY THE 2ND RESPONDENT.
EXHIBIT P5 TRUE COPY OF THE NOTICE UNDER SEC 34 OF KERALA REVENUE RECOVERY ACT BEARING RRC NO.2019/4158/03 ISSUED BY THE 2ND RESPONDENT.
EXHIBIT P6 TRUE COPY OF THE ORDER DATED 02.07.2019 IN W.P.(C).NO.17977/2019.
WP(C) NO. 2335 OF 2019 & conn. cases 87APPENDIX OF WP(C) 20915/2019 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE PASSBOOK ISSUED BY THE SREE NARAYANA MICROFINANCE INSTITUTION, SNDP YOGAM, RANNI UNION.
EXHIBIT P2 TRUE COPY OF THE NOTICE DATED 20/6/2019 ISSUED BY THE DLSA.
EXHIBIT P3 TRUE COPY OF THE COMPLAINT SUBMITTED BY THE PETITIONERS DATED 9/7/2018 EXHIBIT P4 TRUE COPY OF THE DEMAND NOTICE UNDER SEC 7 OF KERALA REVENUE RECOVERY ACT BEARING RRC NO. 2019/3876/03 ISSUED BY THE SECOND RESPONDENT.
EXHIBIT P5 TRUE COPY OF THE NOTICE UNDER SEC. 34 OF KERALA REVENUE RECOVERY ACT BEARING RRC NO. 2019/3876/03 ISSUED BY THE SECOND RESPONDENT.
EXHIBIT P6 TRUE COPY OF THE ORDER DATED 2/7/2019 IN WPC NO. 17977/2019 WP(C) NO. 2335 OF 2019 & conn. cases 88 APPENDIX OF WP(C) 21110/2019 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE PASSBOOK ISUSED BY THE SREE NARAYANA MICROFINANCE INSTITUTION,SNDP YOGAM,RANNI UNION.
EXHIBIT P2 TRUE COPY OF THE COMPLAINT SUBMITTED BY THE PETITIONERS DATED 5/4/2019.
EXHIBIT P3 TRUE COPY OF THE DEMAND NOTICE UNDER SEC 7 OF KERALA REVENUE RECOVERY ACT BEARING RRC N,O.2019/1648/03 ISSUED BY THE SECOND RESPONDENT.
EXHIBIT P4 TRUE COPY OF THE NOTICE UNDER SEC 34 OF KERALA REVENUE RECOVERY ACT BEARING RRC NO.2019/1648/03 ISSUED BY THE SECOND RESPONDENT EXHIBIT P5 TRUE COPY OF THE ORDER DATED 2/7/2019 IN W.P(C)NO.17977/2019.
WP(C) NO. 2335 OF 2019 & conn. cases 89APPENDIX OF WP(C) 21121/2019 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE PASSBOOK ISSUED BY THE SREE NARAYANA MICROFINANCE INSTITUTION, SNDP YOGAM,RANNI UNION EXHIBIT P2 TRUE COPY OF THE COMPLAINT SUBMITTED BY THE PETITIONERS DATED 14/7/2018 EXHIBIT P3 TRUE COPY OF THE DEMAND NOTICE UNDER SEC 7 OF KERALA REVENUE RECOVERY ACT BEARING RRC NO.2019/4/4146/03 ISSUED BY THE SECOND RESPONDENT EXHIBIT P4 TRUE COPY OF THE DEMAND NOTICE UNDER SEC34 OF KERALA REVENUE RECOVERY ACT BEARING RRC NO.2019/4/4146/03 ISSUED BY THE SECOND RESPONDENT EXHIBIT P5 TRUE COPY OF THE ORDER DATED 2/7/2019 IN W.P(C)NO.17977/2019.
WP(C) NO. 2335 OF 2019 & conn. cases 90APPENDIX OF WP(C) 21265/2019 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE PASSBOOK ISSUED BY THE SREE NARAYANA MICROFINANCE INSTITUTION, SNDP YOGAM, RANNI UNION EXHIBIT P2 TRUE COPY OF THE NOTICE ISSUED BY THE RESPONDENT BANK EXHIBIT P3 TRUE COPY OF THE COMPLAINT SUBMITTED BY THE PETITIONERS DATED 3/4/2019 EXHIBIT P4 TRUE COPY OF THE DEMAND NOTICE UNDER SEC 7 OF KERALA REVENUE RECOVERY ACT BEARING RRC NO. 2019/4139/03 ISSUED BY THE SECOND RESPONDENT.
EXHIBIT P5 TRUE COPY OF THE NOTICE UNDER SEC 34 OF KERALA REVENUE RECOVERY ACT BEARING RRC NO. 2019/4139/03 ISSUED BY THE SECOND RESPONDENT.
EXHIBIT P6 TRUE COPY OF THE ORDER DATED 2/7/2019 IN W.P(C) NO. 17977/2019 WP(C) NO. 2335 OF 2019 & conn. cases 91 APPENDIX OF WP(C) 21220/2019 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE PASSBOOK ISSUED BY THE SREE NARAYANA MICROFINANCE INSTITUTION, SNDP YOGAM, RANNI UNION.
EXHIBIT P2 TRUE COPY OF THE NOTICE DATED 5.3.2019 ISSUED BY THE RESPONDENT BANK.
EXHIBIT P3 TRUE COPY OF THE COMPLAINT SUBMITTED BY THE PETITIONERS DATED 19.6.2018.
EXHIBIT P4 TRUE COPY OF THE DEMAND NOTICE UNDER SEC 7 OF KERALA REVENUE RECOVERY ACT BEARING RRC NO. 2019/4579/03 ISSUED BY THE SECOND RESPONDENT.
EXHIBIT P5 TRUE COPY OF THE NOTICE UNDER SEC 34 OF KERALA REVENUE RECOVERY ACT BEARING RRC NO. 2019/4579/03 ISSUED BY THE SECOND RESPONDENT.
EXHIBIT P6 TRUE COPY OF THE ORDER DATED 2.7.2019 IN W.P.(C) NO. 17977/2019 WP(C) NO. 2335 OF 2019 & conn. cases 92 APPENDIX OF WP(C) 26600/2019 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE PASSBOOK ISSUED BY THE SREE NARAYANA MICROFINANCE INSTITUTION, SNDP YOGAM, RANNI UNION.
EXHIBIT P2 TRUE COPY OF THE COMPLAINT DATED 4.4.2019.
EXHIBIT P3 TRUE COPY OF THE DEMAND NOTICE UNDER SEC 7 OF KERALA REVENUE RECOVERY ACT BEARING RRC NO.2019/4125/03 ISSUED BY THE SECOND RESPONDENT.
EXHIBIT P4 TRUE COPY OF THE NOTICE UNDER SEC 34 OF KERALA REVENUE RECOVERY ACT BEARING RRC NO:2019/4125/03 ISSUED BY THE SECOND RESPONDENT.
EXHIBIT P5 TRUE COPY OF THE ORDER DATED 2.7.2019 IN WPC NO.17977/2019.
WP(C) NO. 2335 OF 2019 & conn. cases 93APPENDIX OF WP(C) 26631/2019 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE PASSBOOK ISSUED BY THE SREE NARAYANA MICRO FINANCE INSTITUTION, SNDP YOGAM, RANNI UNION.
EXHIBIT P2 TRUE COPY OF THE COMPLAINT DATED 25.9.2019.
EXHIBIT P3 TRUE COPY OF THE DEMAND NOTICE UNDER SEC. 7 OF KERALA REVENUE RECOVERY ACT BEARING RRC NO.2019/1640/03 ISSUED BY THE SECOND RESPONDENT.
EXHIBIT P4 TRUE COPY OF THE NOTICE UNDER SEC.34 OF KERALA REVENUE RECOVERY ACT BEARING RRC.NO.2019/1640/03 ISSUED BY THE SECOND RESPONDENT.
EXHIBIT P5 TRUE COPY OF THE ORDER DATED 2.7.2019 IN WPC.NO.17977/2019.
WP(C) NO. 2335 OF 2019 & conn. cases 94APPENDIX OF WP(C) 26615/2019 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE PASSBOOK ISSUED BY THE SREE NARAYANA MICROFINANCE INSTRUCTION SNDP YOGAM, RANNI UNION.
EXHIBIT P2 TRUE COPY OF THE COMPLAINT DATED 08.06.2018.
EXHIBIT P3 TRUE COPY OF THE DEMAND NOTICE UNDER SEC 7 OF KERALA REVENUE RECOVERY ACT BEARING RRC NO.2019/1654/03 ISSUED BY THE SECOND RESPONDENT.
EXHIBIT P4 TRUE COPY OF THE NOTICE UNDER SEC 34 OF KERALA REVENUE RECOVERY ACT BERING RRC NO.2019/1654/03 ISSUED BY THE SECOND RESPONDENT.
EXHIBIT P5 TRUE COPY OF THE ORDER DATED 02.07.2019 IN WPC NO.17977/2019.
WP(C) NO. 2335 OF 2019 & conn. cases 95APPENDIX OF WP(C) 26667/2019 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE PASS BOOK ISSUED BY THE SREE NARAYANA MICROFINANCE INSTITUTION, SNDP YOGAM, RANNI UNION EXHIBIT P2 TRUE COPY OF THE ACKNOWLEDGMENT DATED 19.6.2018 EXHIBIT P3 TRUE COPY OF THE DEMAND NOTICE UNDER SEC 7 OF KERALA REVENUE RECOVERY ACT BEARING RRC NO.2019/1648/03 ISSUED BY THE SECOND RESPONDNENT EXHIBIT P4 TRUE COPY OF THE NOTICE UNDER SEC 34 OF KERALA REVENUE RECOVERY ACT BEARING RRC NO.2019/1648/03 ISSUED BY THE SECOND RESPONDENT EXHIBIT P5 TRUE COPY OF THE ORDER DATED 2.7.2019 IN WP(C)NO.17977/2019 WP(C) NO. 2335 OF 2019 & conn. cases 96 APPENDIX OF WP(C) 26699/2019 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE PASSBOOK ISSUED BY THE SREE NARAYANA MICROFINANCE INSTITUTION, SNDP YOGAM, RANNI UNION.
EXHIBIT P2 TRUE COPY OF THE COMPLAINT DATED 8.4.2019.
EXHIBIT P3 TRUE COPY OF THE DEMAND NOTICE UNDER SEC.7 OF KERALA REVENUE RECOVERY ACT BEARING RRC NO.2019/3697/03 ISSUED BY THE SECOND RESPONDENT.
EXHIBIT P4 TRUE COPY OF THE DEMAND NOTICE UNDER SEC.34 OF KERALA REVENUE RECOVERY ACT BEARING RRC NO.2019/3697/03 ISSUED BY THE SECOND RESPONDENT.
EXHIBIT P5 TRUE COPY OF THE ORDER DATED 2.7.2019 IN WPC.NO.17977/2019.
WP(C) NO. 2335 OF 2019 & conn. cases 97APPENDIX OF WP(C) 27642/2019 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE PASSBOOK ISSUED BY THE SREE NARAYANA MICROFINANCE INSTITUTION,SNDP YOGAM, RANNI UNION.
EXHIBIT P2 TRUE COPY OF THE COMPLAINT DATED 5.4.2019.
EXHIBIT P3 TRUE COPY OF THE DEMAND NOTICE UNDER SECTION 7 OF KERALA REVENUE RECOVERY ACT BEARING RRC NO.2019/4157/03 ISSUED BY SECOND RESPONDENT.
EXHIBIT P4 TRUE COPY OF THE ORDER DATED 9.10.2019 IN WP(C) NO.26600/2019.
WP(C) NO. 2335 OF 2019 & conn. cases 98APPENDIX OF WP(C) 27654/2019 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE PASSBOOK ISSUED BY THE SREE NARAYANA MICROFINANCE INSTITUTION, SNDP YOGAM, RANNI UNION, EXHIBIT P2 TRUE COPY OF THE COMPLAINT DATED 25.06.2018.
EXHIBIT P3 TRUE COPY OF THE DEMAND NOTICE UNDER SEC 7 OF KERALA REVENUE RECOVERY ACT BEARING RRC NO.2019/3908/03 ISSUED BY THE SECOND RESPONDENT.
EXHIBIT P4 TRUE COPY OF THE ORDER DATED 09.10.2019 IN WP(C)NO.26600/2019.
WP(C) NO. 2335 OF 2019 & conn. cases 99APPENDIX OF WP(C) 29466/2019 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE PASSBOOK ISSUED BY THE SREE NARAYA MICROFINANCE INSTITUTION SNDP YOGAM, RANNI UNION.
EXHIBIT P2 TRUE COPY OF THE COMPLAINT SUBMITTED BY THE PETITIONERS DATED 8/4/2019.
EXHIBIT P3 TRUE COPY OF THE DEMAND NOTICE UNDER SEC. 7 OF KERALA REVENUE RECOVERY ACT BEARING RRC NO. 2019/4203/03 ISSUED BY THE SECOND RESPONDENT.
EXHIBIT P4 TRUE COPY OF THE ORDER DATED 2/7/2019 IN WPC NO. 17977/2019.
WP(C) NO. 2335 OF 2019 & conn. cases 100APPENDIX OF WP(C) 29451/2019 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE PASSBOOK ISSUED BY THE SREE NARAYANA MICROFINANCE INSTITUTION,SNDP YOGAM,RANNI UNION EXHIBIT P2 TRUE COPY OF THE COMPLAINT SUBMITTED BY THE PETITIONERS DATED 17/7/2018 EXHIBIT P3 TRUE COPY OF THE DEMAND NOTICE UNDER SEC 7 OF KERALA REVENUE RECOVERY ACT,BEARING RRC NO.2019/3645/O3 ISSUED BY THE RESPONDENT.
EXHIBIT P4 TRUE COPY OF THE ORDER DATED 2/7/2019 IN W.P(C)NO.17977/2019.
WP(C) NO. 2335 OF 2019 & conn. cases 101APPENDIX OF WP(C) 30149/2019 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE PASSBOOK ISSUED BY THE SREE NARAYANA MICROFINANCE INSTITUTION SNDP YOGAM, RANNI UNION.
EXHIBIT P2 TRUE COPY OF THE NOTICE DATED 5/3/2019 ISSUED BY THE RESPONDENT BANK.
EXHIBIT P3 TRUE COPY OF THE COMPLAINT DATED 10.7.2019.
EXHIBIT P4 TRUE COPY OF THE DEMAND NOTICE UNDER SEC 7 OF KERALA REVENUE RECOVERY ACT BEARING RRC NO. 2019/4131/03 ISSUED BY THE SECOND RESPONDENT.
EXHIBIT P5 TRUE COPY OF THE NOTICE UNDER SEC 34 OF KERALA REVENUE RECOVERY ACT BEARING RRC NO. 2019/4131/03 ISSUED BY THE SECOND RESPONDENT.
EXHIBIT P6 TRUE COPY OF THE ORDER DATED 17/10/2019 IN WPC NO. 27654/2019.
WP(C) NO. 2335 OF 2019 & conn. cases 102APPENDIX OF WP(C) 30063/2019 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE PASS BOOK ISSUED BY THE SREE NARAYANA MICRO FINANCE INSTITUTION , SNDP YOGAM , RANNI UNION.
EXHIBIT P2 TRUE COPY OF THE COMPLAINT DATED 1/4/2019.
EXHIBIT P3 TRUE COPY OF THE DEMAND NOTICE UNDER SEC 7 OF KERALA REVENUE RECOVERY ACT BEARING RRC NO.2019/4150/03 ISSUED BY THE SECOND RESPONDENT.
EXHIBIT P4 TRUE COPY OF THE NOTICE UNDER SEC 34 OF KERALA REVENUE RECOVERY ACT BEARING RRC NO. 2019/4150/03 ISSUED BY THE SECOND RESPONDENT.
EXHIBIT P5 TRUE COPY OF THE ORDER DATED 17/10/2019 W.P(C) NO.27654/2019 WP(C) NO. 2335 OF 2019 & conn. cases 103 APPENDIX OF WP(C) 31018/2019 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE (RELEVANT PAGES) PASSBOOK ISSUED BY THE SREE NARAYANA MICROFINANCE.
EXHIBIT P2 TRUE COPY OF THE COMPLAINT DATED 18.6.2019.
EXHIBIT P3 TRUE COPY OF THE DEMAND NOTICE UNDER SEC 7 OF KERALA REVENUE RECOVERY ACT BEARING RRC NO.2019/41674/03 ISSUED BY THE SECOND RESPONDENT.
EXHIBIT P4 TRUE COPY OF THE NOTICE UNDER SEC.34 OF KERALA REVENUE RECOVERY ACT BEARING RRC NO.2019/1674/03 ISSUED BY THE SECOND RESPONDENT.
EXHIBIT P5 TRUE COPY OF THE ORDER DATED 17.10.2019 IN WP(C) NO.27654/2019.
WP(C) NO. 2335 OF 2019 & conn. cases 104APPENDIX OF WP(C) 30952/2019 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE NOTICE DATED 8/3/2019 ISSUED BY THE 4TH RESPONDENT BANK EXHIBIT P2 TRUE COPY OF THE COMPLAINT DATED 19.6.2019 EXHIBIT P3 TRUE COPY OF THE DEMAND NOTICE UNDER SEC 7 OF KERALA REVENUE RECOVERY ACT BEARING RRC NO.2019/3889/03 ISSUED BY THE SECOND RESPONDET EXHIBIT P4 TRUE COPY OF THE NOTICE UNDER SEC 34 OF KERALA REVENUE RECOVERY ACT BEARING RRC NO.2019/3889/03 ISSUED BY THE SECOND RESPONDENT EXHIBIT P5 TRUE COPY OF THE ORDER DATED 17.10.2019 IN WP(C)NO.2754/2019 WP(C) NO. 2335 OF 2019 & conn. cases 105 APPENDIX OF WP(C) 30936/2019 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE PASSBOOK ISSUED BY THE SREE NARAYANA MICROFINANCE INSTITUTIONS, SNDP YOGAM, RANNI UNION.
EXHIBIT P2 TRUE COPY OF THE COMPLAINT DATED 19.6.2018 EXHIBIT P3 TRUE COPY OF THE DEMAND NOTICE UNDER SEC 7 OF KERALA REVENUE RECOVERY ACT BEARING RRC NO 2019/4135/03 ISSUED BY THE SECOND RESPONDENT EXHIBIT P4 TRUE COPY OF THE NOTICE UNDER SEC 34 OF KERALA REVENUE RECOVERY ACT BEARING RRC NO 2019/4135/03 ISSUED BY THE SECOND RESPONDENT EXHIBIT P5 TRUE COPY OF THE ORDER DATED 17.10.2019 IN WPC NO 27654/2019 WP(C) NO. 2335 OF 2019 & conn. cases 106 APPENDIX OF WP(C) 33340/2019 PETITIONER EXHIBITS EXHIBIT P1 COPY OF THE LOAN PASSBOOK ISSUED BY THE SREENARAYANA MICRO FINANCE INSTITUTION, SNDP YOGAM.
EXHIBIT P2 TRUE COPY OF THE DEMAND NOTICE UNDER SEC 7 OF KERALA REVENEU RECOVERY ACT BEARING RRC NO. 2019/3864/03 ISSUED BY THE SECOND RESPONDENT.
EXHIBIT P3 TRUE COPY OF THE NOTICE UNDER SEC 34 OF KERALA REVENUE RECOVERY ACT BEARING RRC NO. 2019/3864/03 ISSUED BY THE SECOND RESPONDENT.
EXHIBIT P4 TRUE COPY OF THE ORDER DATED 17/10/2019 IN W.P(C) NO. 27654/2019.
WP(C) NO. 2335 OF 2019 & conn. cases 107APPENDIX OF WP(C) 33309/2019 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE PASS BOOK ISSUED BY THE SREE NARAYANA MICROFINANCE INSTITUTION, SNDP PYOGAM, RANNI UNION.
EXHIBIT P2 TRUE COPY OF THE DEMAND NOTICE UNDER SEC 7 OF KERALA REVENUE RECOVERY ACT BEARING RRC NO. 2019/3739/03 ISSUED BY THE SECOND RESPONDENT.
EXHIBIT P3 TRUE COPY OF THE NOTICE UNDER SEC 34 OF KERALA REVENUE RECOVERY ACT BEARING RRC NO. 2019/3739/03 ISSUED BY THE SECOND RESPONDENT.
EXHIBIT P4 TRUE COPY OF THE ORDER DATED 17-10-2019 IN WPC NO. 27654/2019.
WP(C) NO. 2335 OF 2019 & conn. cases 108APPENDIX OF WP(C) 33392/2019 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE DEMAND NOTICE UNDER SEC 7 OF KERALA REVENUE RECOVERY ACT BEARING RRC NO 2019/4120/03 ISSUED BY THE SECOND RESPONDENT EXHIBIT P2 TRUE COPY OF THE NOTICE UNDER SEC 34 OF KERAL REVENUE RECOVERY ACT BEARING RRC NO 2019/4120.03 ISSUED BY THE SECOND RESPONDENT EXHIBIT P3 TRUE COPY OF THE ORDER DATED 17.10.2019 IN WPCNO 27654/2019 WP(C) NO. 2335 OF 2019 & conn. cases 109 APPENDIX OF WP(C) 33393/2019 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE PASSBOOK ISSUED BY THE SREE NARAYANA MICRO FINANCE INSTITUTIONS SNDP YOGAM, RANNI UNION.
EXHIBIT P2 TRUE COPY OF THE DEMAND NOTICE UNDER SEC 7 OF KERALA REVENUE RECOVERY ACT BEARING RRC NO 2019/2407/03 ISSUED BY THE SECOND RESPONDENT EXHIBIT P3 TRUE COPY OF THE NOTICE UNDER SEC 34 OF KERALA REVENUE RECOVERY ACT BEARING RRC NO 2019/2407/03 ISSUED BY THE SECOND RESPONDENT EXHIBIT P4 TRUE COPY OF THE ORDER DATED 17/10/2019 IN WPC NO 27654/2019 WP(C) NO. 2335 OF 2019 & conn. cases 110 APPENDIX OF WP(C) 2335/2019 PETITIONER EXHIBITS EXHIBIT P1 A TRUE COPY OF THE PASS BOOK ISSUED BY THE 4TH RESPONDENT UNION.
EXHIBIT P2 A TRUE COPY OF THE RECEIPT DATED 31.01.2018 SHOWING REMITTANCE OF RS.6,100/- IN THE UNION BANK.
EXHIBIT P3 A TRUE COPY OF THE NOTICE DATED 30.07.2018 ISSUED BY THE 3RD RESPONDENT.
EXHIBIT P4 A TRUE COPY OF THE REPRESENTATION DATED 10.08.2018 SUBMITTED BY THE PETITIONERS BEFORE THE 4TH RESPONDENT.
EXHIBIT P5 A TRUE COPY OF THE REPRESENTATION DATED 10.08.2018N SUBMITTED BY THE PETITIONERS BEFORE THE 3RD RESPONDENT.
EXHIBIT P6 A TRUE COPY OF THE DEMAND NOTICE DATED 28.10.2018 ISSUED BY THE 2ND RESPONDENT.